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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

State of Karnataka - Subsection

Section 10A(1)(a) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959

(a)specify the place or places at which the silk exchanges shall be located;