Patna High Court - Orders
Chamru Yadav vs Tanuk Lal Yadav & Ors on 19 September, 2012
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court SA No.552 of 2011 (3) dt.19-09-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Second Appeal No.552 of 2011
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Chamru Yadav
.... .... Appellant/s
Versus
Tanuk Lal Yadav & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Md.Imteyaz Ahmad
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
3 19-09-2012As prayed for by learned counsel for the appellant, 4 weeks time is granted to remove all the defects, except defect No.7 which is in certified copy, pointed out by the stamp report. Peremptory.
(Mungeshwar Sahoo, J) Sanjeev/-