Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)Notwithstanding anything contained in rule 9, in order to maintain the dignity and privacy of the patient, the Doctor shall take appropriate measures and shall carry out the examination or any health care intervention of a female patient preferably in presence of another female person.