Section 1(2) in The Oilfields (Regulation And Development) Act, 1948
(2)[ It extends to the whole of India ] [Substituted by A.O. 1950. ][* * *] [ The words " except the State of Jammu and Kashmir" omitted by Act 67 of 1957, Section 32 and Schedule III (w.e.f. 1.6.1958).].
