Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act] State of Karnataka - Subsection Section 109(2)(d) in Karnataka Maritime Board Act, 2015 (d)the recruitment, remuneration and allowance and other conditions of service including disciplinary matter of other members of the staff of the Board;