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Madhya Pradesh High Court

Rajeev Agrawal vs Board Of Secondary Education Madhya ... on 29 March, 2019

1 WP-4907-2019 The High Court Of Madhya Pradesh WP-4907-2019 (RAJEEV AGRAWAL Vs BOARD OF SECONDARY EDUCATION MADHYA PRADESH) 1 Indore, Dated : 29-03-2019 Shri Aniket Naik, learned counsel for the petitioner. Let a copy of the petition with annexures be supplied to Ms. Chitralekha Hardia, learned counsel enabling her to seek instructions in the matter.

List thereafter.

(ROHIT ARYA) JUDGE Vibha Digitally signed by Vibha Pachori Date: 30/03/2019 10:37:55