Madhya Pradesh High Court
Shubhalay Villa A Partnership Firm vs Vishandas Parwani on 21 January, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MP-6627-2019 The High Court Of Madhya Pradesh MP-6627-2019 (SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS Vs VISHANDAS PARWANI AND OTHERS) 6 Jabalpur, Dated : 21-01-2020 List the matter along with M.P. No.4187/2019. Interim relief, if any, shall continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 2020.01.22 15:41:42 +05'30'