Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 293] [Entire Act] State of Karnataka - Subsection Section 293(1) in Karnataka Municipal Corporations Act, 1976 (1)The corporation shall give names or numbers to new public streets and may, subject to the approval of the Government, alter the name or number of any public street.
