Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(a) in Kerala Anti-Social Activities (Prevention) Act, 2007 (a)that the persons to be detained thereunder, though within the State, is outside the limits of the territorial jurisdiction of the officer making the order; or
