9. Power to ascertain net profits or market value.
- If the Court sees reason to think that the annual net profits or the market value of any such land, house or garden as is mentioned in Section 7, paragraphs v and vi, have or has been wrongly estimated, the Court may, for the purpose of computing the fee payable in any suit therein mentioned, issue a commission to any proper person directing him to make such local or other investigation as may be necessary, and to report thereon to the Court.
