Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 626] [Entire Act]

Bengal Presidency - Subsection

Section 626(c) in Police Regulations, Bengal , 1943

(c)The Superintendent of the district, who controls the movements of an officer as laid down in clause (b) above and receives his diaries in accordance with regulation 625 shall pass his travelling allowance bills.