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[Cites 0, Cited by 0] [Section 18A(3)] [Section 18A] [Entire Act]

State of West Bengal - Subsection

Section 18A(3)(iii) in The Darjeeling Gorkha Hill Council Act, 1988

(iii)a copy of a set of rules and regulations, if any, by whatever name called, of such recognised political party: