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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(4) in Shatabdi Anna Kalash Yojana Rules, 2011

(4)Every information reaching the Mukhiyas, ward Councilors, ward members or the aforesaid functionaries, as the case may be, regarding any vulnerable person/household facing starvation conditions, shall be promptly enquired by the concerned and a report shall be submitted to the Mukhiya, Ward Councilors or the Block Development Officer, as the case may be.