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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The Insecticides (Amendment) Act, 2000

(b)in sub- section (2), for the words" which may extend to five hundred rupees", the words" which shall not be less than five hundred rupees but which may extend to five thousand rupees, or imprisonment substituted; for a term which may extend to six months, or with oth" shall be