Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Karnataka - Subsection Section 36(1) in Rajiv Gandhi University of Health Sciences Act, 1994 (1)The Syndicate may make Rules consistent with this Act, the Statutes, and the Ordinances in respect of matters which are within its powers.
