Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act] State of West Bengal - Subsection Section 103(1)(d) in The Calcutta Improvement Act, 1911 (d)the aggregate amount which has, up to the date of the statement, been applied under section 102 in or towards repaying loans, and