Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Esteem Industries Inc vs State Of Chhattisgarh on 26 September, 2023

            HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                   WPC No. 3989 of 2021
        Bagree Enterprises Versus State Of Chhattisgarh

WPC/3966/2021,WPC/917/2022,WPC/2322/2021,WPC/2802/2022,
                    WPC/4124/2021,




26/09/2023

Mr. Sabyasachi Bhaduri, counsel for the petitioner.

Mr. Rahul Jha, Govt. Advocate for the State. List this matter on 20 th November 2023.

Sd/--/--/--------/--/- (Parth Prateem Sahu) Judge Praveen