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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(2)(ii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(ii)conducting or supervising of a transaction of sale or purchase of a notified agricultural produce in accordance with the procedure laid down under this Act, or rules, regulations and bye-laws made thereunder;