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Delhi High Court - Orders

Alkem Laboratories Ltd vs Union Of India And Anr on 1 March, 2023

                          $~19 to 339 except 258,259,261,262,266,267&269
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 9837/2018 & CM APPL. 38304/2018 CM APPL.
                                42191/2018
                                ALKEM LABORATORIES LTD              ..... Petitioner
                                                    Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                               Wahi and Ms. Ankita Seth,
                                                               Advocates.
                                                               Ms. Tanya Agarwal and Mr. Ajay
                                                               Singh, Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                         ..... Respondents
                                                    Through:   None.
                          20.
                          +     W.P.(C) 9850/2018 CM APPL. 38399/2018 CM APPL. 42286/2018
                                M/S OBSURGE BIOTECH LTD.                              ... Petitioner
                                                    Through:   None.
                                           versus

                                UNION OF INDIA AND ANR.                         ..... Respondents
                                                    Through:   None.
                          21.
                          +     W.P.(C) 9857/2018 & CM APPL. 38412/2018 CM APPL.
                                42287/2018
                                MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
                                                    Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                & ANR                             ..... Respondents
                                                    Through:   None.
                          22.
                          +     W.P.(C) 9859/2018 & CM APPL. 38417/2018 CM APPL.
                                42289/2018
                                GLENMARK PHARMACEUTICALS LIMITED


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 AND ANR.                                       ..... Petitioners
                                                    Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                               Bhargava, Mr. Aseem Chaturvedi,
                                                               Mr. Arvind Kumar and Mr. Karan
                                                               Gupta, Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                        ..... Respondents
                                                    Through:   None.
                          23
                          +     W.P.(C) 9885/2018 & CM APPL. 38513/2018
                                INDCHEMIE HEALTH SPECIALITIES
                                PVT. LTD.                                      ..... Petitioner
                                                    Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                               Wahi and Ms. Ankita Seth,
                                                               Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                        ..... Respondents
                                                    Through:   None.
                          24.
                          +     W.P.(C) 9929/2018 & CM APPL. 38678/2018
                                ABBOTT HEALTHCARE PVT. LTD.                    ..... Petitioner
                                                    Through:   Mr. Dheeraj Nair, Mr. Angad Baxi
                                                               and Ms. Aishna Jain, Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                        ..... Respondents
                                                    Through:   None.
                          25.
                          +     W.P.(C) 9994/2018 & CM APPL. 38941/2018
                                CHEMONIX INDIA PVT. LTD.                       ..... Petitioner
                                                    Through:   Mr. Shivam singh and Mr. Amartya
                                                               A. Sharan, Advocates.
                                           versus




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          26.
                          +     W.P.(C) 10037/2018 & CM APPL. 39163/2018
                                ALKEM LABORATORIES LTD.                    ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          27.
                          +     W.P.(C) 10038/2018 & CM APPL. 39165/2018
                                ALKEM LABORATORIES LTD.                    ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          28.
                          +     W.P.(C) 10040/2018 & CM APPL. 39169/2018
                                ALKEM LABORATORIES LTD.                    ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          29.
                          +     W.P.(C) 10045/2018 & CM APPL. 39179/2018
                                SHREYA LIFE SCIENCES PVT. LTD.             ..... Petitioner



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                 Through:
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Ms. Nidhi Raman CGSC and Mr.
                                                           Zubin singsh, Advocate for R-1/UOI.
                          30.
                          +     W.P.(C) 10048/2018 & CM APPL. 39188/2018
                                ALKEM LABORATORIES LTD                      ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA & ANR                        ..... Respondents
                                                Through:   Ms. Nidhi Raman CGSC and Mr.
                                                           Zubin singsh, Advocate for R-1/UOI.
                          31.
                          +     W.P.(C) 10049/2018 & CM APPL. 39190/2018
                                ALKEM LABORATORIES LTD.                     ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Ms. Nidhi Raman CGSC and Mr.
                                                           Zubin singsh, Advocate for R-1/UOI.
                          32.
                          +     W.P.(C) 10053/2018 & CM APPL. 39202/2018
                                OZONE PHARMACEUTICALS LTD.                  ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   None.




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           33.
                          +     W.P.(C) 10102/2018 & CM APPL. 39379/2018
                                ZUVENTUS HEALTHCARE LIMITED                 ..... Petitioner
                                                Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                & ANR                             ..... Respondents
                                                Through:   None.
                          34.
                          +     W.P.(C) 10104/2018 & CM APPL. 39411/2018
                                ALKEM LABORATORIES LTD.                     ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Ms. Nidhi Raman CGSC and Mr.
                                                           Zubin singsh, Advocate for R-1/UOI.
                          35.
                          +     W.P.(C) 10105/2018 & CM APPL. 39442/2018
                                ALKEM LABORATORIES LTD.                     ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Ms. Nidhi Raman CGSC and Mr.
                                                           Zubin singsh, Advocate for R-1/UOI.
                          36.
                          +     W.P.(C) 10125/2018 & CM APPL. 39513/2018
                                ALKEM LABORATORIES LTD.                     ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                            Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Ms. Nidhi Raman CGSC and Mr.
                                                           Zubin singsh, Advocate for R-1/UOI.
                          37.
                          +     W.P.(C) 10130/2018 & CM APPL. 39523/2018
                                M/S BIOLOGICAL E LIMITED                    ..... Petitioner
                                                Through:   Ms. Archana Sahadeva, Advocate.
                                         versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                AND ANR.                          ..... Respondents
                                                Through:   None.
                          38.
                          +     W.P.(C) 10131/2018 & CM APPL. 39532/2018
                                ANGLO-FRENCH DRUGS &
                                INDUSTRIES LIMITED & ANR                    ..... Petitioners
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                        ..... Respondents
                                                Through:   None.
                          39.
                          +     W.P.(C) 10176/2018 & CM APPL. 39652/2018
                                SAFFRON FORMULATIONS PVT. LTD.              ..... Petitioner
                                                Through:   Mr. Sagar Chandra, Ms. Shubhie
                                                           Wahi and Ms. Ankita Seth,
                                                           Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Mr. Prasanta Varma, CGSC with Mr.
                                                           Harshit Pandey, Ms. Hiteshi Kakkar,
                                                           Advocates for UOI.




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           40.
                          +     W.P.(C) 10211/2018 & CM APPL. 39830/2018
                                WINGS PHARMACEUTICALS PVT LTD & ANR..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                        ..... Respondents
                                                Through:   None.
                          41.
                          +     W.P.(C) 10223/2018 & CM APPL. 39869/2018
                                WOCKHARDT LIMITED                           ..... Petitioner
                                                Through:   Ms. Srijata Majumdar, Advocate.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                           Digpaul and Ms. Swati Kwatra,
                                                           Advocates for UOI.
                          42.
                          +     W.P.(C) 10224/2018 & CM APPL. 39871/2018
                                HETERO HEALTHCARE LTD. AND ANR.             ..... Petitioners
                                                Through:
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Mr. Anurag Ahluwali CGSC for UOI.
                          43.
                          +     W.P.(C) 10228/2018 & CM APPL. 39887/2018
                                CIPLA LIMITED                               ..... Petitioner
                                                Through:   Ms. Archana Sahadeva, Advocate.
                                         versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                AND ANR.                          ..... Respondents
                                                Through:   None.




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           44.
                          +     W.P.(C) 10243/2018 & CM APPL. 39925/2018
                                ENTOD PHARMACEUTICALS LIMITED               ..... Petitioner
                                                Through:   None.
                                        versus
                                THE DRUGS CONTROLLER GENERAL OF INDIA
                                & ANR                              ..... Respondents
                                                Through:   None.
                          45.
                          +     W.P.(C) 10254/2018 & CM APPL. 39961/2018
                                ELAN PHARMA (INDIA) PRIVATE LIMIED          ..... Petitioner
                                                Through:   None.
                                         versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                AND ANR.                          ..... Respondents
                                                Through:   None.
                          46.
                          +     W.P.(C) 10259/2018
                                CHINUBHAI PHARMA PVT. LTD.                  ..... Petitioner
                                                Through:   Mr. Siddharth Bawa, Advocate.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   None.
                          47.
                          +     W.P.(C) 10310/2018 & CM APPL. 40189/2018
                                SYNCHEM LABORATORIES PVT LTD                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                        ..... Respondents
                                                Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                           Digpaul and Ms. Swati Kwatra,
                                                           Advocates for UOI.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           48.
                          +     W.P.(C) 10318/2018 & CM APPL. 40217/2018
                                LEBEN LABORATORIES PVT LTD & ANR             ..... Petitioners
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          49.
                          +     W.P.(C) 10356/2018 & CM APPL. 40359/2018
                                PHARMA SYNTH FORMULATIONS LTD                ..... Petitioner
                                                Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                & ANR.                            ..... Respondents
                                                Through:   Mr. Anurag Ahluwali CGSC for UOI.
                          50.
                          +     W.P.(C) 10366/2018 & CM APPL. 40394/2018
                                ANGLO-FRENCH DRUGS & INDUSTRIES LIMITED
                                & ANR                              ..... Petitioners
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          51.
                          +     W.P.(C) 10419/2018 & CM APPL. 40609/2018
                                ANTEX PHARMA PRIVATE LIMITED                 ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           52.
                          +     W.P.(C) 10423/2018 & CM APPL. 40615/2018
                                RUSSIAN REMEDIES (DIVISION OF ANTEX PHARMA
                                PVT. LTD.)                           ..... Petitioner
                                                  Through: None.
                                           versus
                                UNION OF INDIA AND ANR.              ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          53.
                          +     W.P.(C) 10434/2018 & CM APPL. 40656/2018
                                RUSSION REMEDIES (DIVISION OF ANTEX PHARMA
                                PVT. LTD.)                           ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                      ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          54.
                          +     W.P.(C) 10443/2018 & CM APPL. 40737/2018
                                ANTEX PHARMA PRIVATE LIMITED                 ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          55.
                          +     W.P.(C) 10444/2018 & CM APPL. 40739/2018
                                ANTEX PHARMA PRIVATE LIMITED                 ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          56.
                          +     W.P.(C) 10461/2018 & CM APPL. 40823/2018



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 M/S LEEFORD HEATHCARE LTD.                 ..... Petitioner
                                                   Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                   Through:   None.
                          57.
                          +     W.P.(C) 10480/2018 & CM APPL. 40884/2018
                                M/S IND SWIFT LTD.                         ..... Petitioner
                                                   Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                   Through:   None.
                          58.
                          +     W.P.(C) 10481/2018 & CM APPL. 40886/2018
                                IND SWIFT LTD                              ..... Petitioner
                                                   Through:   None.
                                         versus
                                UNION OF INDIA & ANR                       ..... Respondents
                                                   Through:   None.
                          59.
                          +     W.P.(C) 10482/2018 & CM APPL. 40889/2018
                                IND SWIFT LTD                              ..... Petitioner
                                                   Through:   None.
                                         versus
                                UNION OF INDIA & ANR                       ..... Respondents
                                                   Through:   None.
                          60.
                          +     W.P.(C) 10484/2018 & CM APPL. 40893/2018
                                M/S IND SWIFT LTD                          ..... Petitioner
                                                   Through:   None.
                                          versus



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 UNION OF INDIA & ANR                       ..... Respondents
                                                Through:   None.
                          61.
                          +     W.P.(C) 10489/2018 & CM APPL. 40901/2018
                                M/S IND SWIFT LTD.                         ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          62.
                          +     W.P.(C) 10490/2018 & CM APPL. 40903/2018
                                M/S IND SWIFT LTD.                         ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          63.
                          +     W.P.(C) 10491/2018 & CM APPL. 40905/2018
                                SYNCHEM LABORATORIES PVT LTD               ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                       ..... Respondents
                                                Through:   None.
                          64.
                          +     W.P.(C) 10496/2018 & CM APPL. 40929/2018
                                IND SWIFT LTD                              ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                       ..... Respondents
                                                Through:   None.
                          65.
                          +     W.P.(C) 10497/2018 & CM APPL. 40932/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 M/S IND SWIFT LTD.                         ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          66.
                          +     W.P.(C) 10501/2018 & CM APPL. 40975/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR                     ..... Respondents
                                                Through:   None.
                          67.
                          +     W.P.(C) 10507/2018 & CM APPL. 41018/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          68.
                          +     W.P.(C) 10509/2018 & CM APPL. 41026/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          69.
                          +     W.P.(C) 10512/2018 & CM APPL. 41056/2018
                                SUN PHARMACEUTICALS INDUSTRIES LTD.
                                AND ANR                             ..... Petitioners
                                                Through:   Mr. Ashish Verma and Mr. Manu
                                                           Shekhar Sharma, Advocates.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                               versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   Mr. Vikram Jetly CGSC with Shreya
                                                           Jetly, Advocate.
                          70.
                          +     W.P.(C) 10516/2018 & CM APPL. 41066/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          71.
                          +     W.P.(C) 10517/2018 & CM APPL. 41069/2018
                                M/S REXCIN PHARMACEUTICALS PVT. LTD...... Petitioner
                                                Through:   Mr. Ashish Verma and Mr. Manu
                                                           Shekhar Sharma, Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   Mr. Vikram Jetly CGSC with Shreya
                                                           Jetly, Advocate.
                          72.
                          +     W.P.(C) 10519/2018 & CM APPL. 41076/2018
                                LEEFORD HEALTHCARE LTD                     ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                       ..... Respondents
                                                Through:   None.
                          73.
                          +     W.P.(C) 10520/2018 & CM APPL. 41081/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                               versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          74.
                          +     W.P.(C) 10521/2018 & CM APPL. 41084/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          75.
                          +     W.P.(C) 10533/2018 & CM APPL. 41105/2018
                                M/S LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                    ..... Respondents
                                                Through:   None.
                          76.
                          +     W.P.(C) 10581/2018 & CM APPL. 41271/2018
                                TRIKO PHARMACEUTICALS                      ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA                             ..... Respondent
                                                Through:   Mr. Vivek Goyal (CGSC) with Mr.
                                                           Gokul Sharma, Advocate for UOI.
                          77.
                          +     W.P.(C) 10584/2018 & CM APPL. 41277/2018
                                M/S NULIFE PHARMACEUTICALS                 ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA                             ..... Respondent



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                 Through:   Mr. Asheesh Jain CGSC with Mr.
                                                           Gaurav Kumar and Ms. Ankita Kedia,
                                                           Advocates for R-1.
                          78.
                          +     W.P.(C) 10681/2018 & CM APPL. 41646/2018
                                UNIBIOTECH FORMULATION                       ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          79.
                          +     W.P.(C) 10682/2018 & CM APPL. 41648/2018
                                UNIBIOTECH FORMULATION                       ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          80.
                          +     W.P.(C) 10687/2018
                                NECTAR BIOPHARMA PVT. LTD.                   ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                      ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj CGSC with Mr.
                                                           Sachin Singh and Mr. Sarthak,
                                                           Advocates for UOI.
                          81.
                          +     W.P.(C) 10692/2018 & CM APPL. 41666/2018 CM APPL.
                                54850/2018
                                NECTAR BIOPHARMA PVT LTD             ..... Petitioner
                                                Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                               versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                           Bhardwaj, Mr. Sachin Singh and Mr.
                                                           Sarthak Anand, Advocates for UOI.
                          82.
                          +     W.P.(C) 10697/2018 & CM APPL. 41670/2018
                                UNIBIOTECH FORMULATION                       ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          83.
                          +     W.P.(C) 10710/2018 & CM APPL. 41724/2018
                                M/S LEEFORD HEALTHCARE LTD.                  ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                      ..... Respondents
                                                Through:   Mr. Subhash Tanwar and Mr. Ashish
                                                           Choudhary, Advocates for UOI.
                          84.
                          +     W.P.(C) 10713/2018 & CM APPL. 41747/2018 CM APPL.
                                54852/2018
                                NECTAR BIOPHARMA PVT LTD             ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                           Bhardwaj, Mr. Sachin Singh and Mr.
                                                           Sarthak Anand, Advocates for UOI.
                          85.
                          +     W.P.(C) 10714/2018 & CM APPL. 41751/2018 CM APPL.
                                54847/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 NECTAR BIOPHARMA PVT. LTD.                   ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                      ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                           Bhardwaj, Mr. Sachin Singh and Mr.
                                                           Sarthak Anand, Advocates for UOI.
                          86.
                          +     W.P.(C) 10716/2018 & CM APPL. 41755/2018
                                M/S LEEFORD HEALTHCARE LTD.                  ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                      ..... Respondents
                                                Through:   None.
                          87.
                          +     W.P.(C) 10719/2018 & CM APPL. 41763/2018
                                UNIBIOTECH FORMULATION & ANR                 ..... Petitioners
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          88.
                          +     W.P.(C) 10721/2018 & CM APPL. 41772/2018
                                UNIMARCK PHARMA (INDIA) LTD                  ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          89.
                          +     W.P.(C) 10723/2018 & CM APPL. 41776/2018
                                UNIMARCK PHARMA (INDIA) LTD                  ..... Petitioner


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                 Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   Mr. Anil Soni, Advocate for UOI.
                          90.
                          +     W.P.(C) 10730/2018 & CM APPL. 41822/2018 CM APPL.
                                54853/2018
                                NECTAR BIOPHARMA PVT. LTD.           ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                      ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                           Bhardwaj, Mr. Sachin Singh and Mr.
                                                           Sarthak Anand, Advocates for UOI.
                          91.
                          +     W.P.(C) 10736/2018 & CM APPL. 41838/2018
                                UNIMARCK PHARMA (INDIA) LTD                  ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          92.
                          +     W.P.(C) 10737/2018 & CM APPL. 41841/2018
                                UNIBIOTECH FORMULATION                       ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          93.
                          +     W.P.(C) 10738/2018 & CM APPL. 41845/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                 M/S UNIMARCK PHARMA (INDIA) LTD.            ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Mr. Subhash Tanwar and Mr. Ashish
                                                           Choudhary, Advocates for UOI.
                          94.
                          +     W.P.(C) 10739/2018 & CM APPL. 41848/2018
                                M/S LEEFORD HEALTHCARE LTD.                 ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   None.
                          95.
                          +     W.P.(C) 10741/2018 & CM APPL. 41854/2018 CM APPL.
                                54848/2018
                                NECTAR BIOPHARMA PVT LTD             ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA & ANR                        ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                           Bhardwaj, Mr. Sachin Singh and Mr.
                                                           Sarthak Anand, Advocates for UOI.
                          96.
                          +     W.P.(C) 10744/2018 & CM APPL. 41860/2018
                                UNIBIOTECH FORMULATION                      ..... Petitioner
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                           Bohra, Advocates.
                                         versus
                                UNION OF INDIA & ANR                        ..... Respondents
                                                Through:   None.




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           97.
                          +     W.P.(C) 10745/2018 & CM APPL. 41862/2018 CM APPL.
                                54846/2018
                                NECTAR BIOPHARMA PVT. LTD.           ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                           Bhardwaj, Mr. Sachin Singh and Mr.
                                                           Sarthak Anand, Advocates for UOI.
                          98.
                          +     W.P.(C) 10752/2018 & CM APPL. 41879/2018
                                M/S LEEFORD HEALTHCARE LTD.                 ..... Petitioner
                                                Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                Through:   None.
                          99.
                          +     W.P.(C) 10761/2018 & CM APPL. 41985/2018
                                INTAS PHARMACEUTICALS LIMITED               ..... Petitioner
                                                Through:   Ms. Bitika Sharma and Mr. George
                                                           Vithayathil, Advocates.
                                        versus
                                DRUGS CONTROLLER GENERAL OF INDIA
                                & ANR                             ..... Respondents
                                                Through:   None.
                          100.
                          +    W.P.(C) 10784/2018 & CM APPL. 42035/2018
                                TABLETS (INDIA) LIMITED                     ..... Petitioner
                                                Through:   None.
                                                Versus

                                UNION OF INDIA AND ANR.                     ..... Respondents


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Mr. Rajesh Kumar SPC, UOI and Ms.
                                                          Ramneet Kaur, Advocate.
                          101.
                          +    W.P.(C) 10786/2018 & CM APPL. 42040/2018
                               M/S RIDLEY LIFE SCIENCE PVT. LTD.          ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          102.
                          +    W.P.(C) 10790/2018 & CM APPL. 42047/2018
                               M/S RIDLEY LIFE SCIENCE PVT. LTD.          ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          103.
                          +    W.P.(C) 10801/2018 & CM APPL. 42089/2018 CM APPL.
                               39219/2019
                               INTAS PHARMACEUTICALS LIMITED        ..... Petitioner
                                               Through:   Ms. Bitika Sharma and Mr. George
                                                          Vithayathil, Advocates.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          104.
                          +    W.P.(C) 10805/2018 & CM APPL. 42166/2018
                               M/S RIDLEY LIFE SCIENCE PVT. LTD.          ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           105.
                          +    W.P.(C) 10806/2018 & CM APPL. 42168/2018
                               JUPITER PHARMACEUTICALS LTD AND ANR...... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Rajesh Kumar SPC, UOI and Ms.
                                                          Ramneet Kaur, Advocate.
                          106.
                          +    W.P.(C) 10812/2018 & CM APPL. 42216/2018 CM APPL.
                               42218/2018
                               M/S LEEFORD HEALTHCARE LTD.          ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Gigic George, Mr. Dheeraj Singh
                                                          and Mr. Angshuman Deka, Advocates
                                                          for UOI.
                          107.
                          +    W.P.(C) 10815/2018 & CM APPL. 42225/2018
                               M/S NULIFE PHARMACEUTICALS                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   Mr. Asheesh Jain CGSC with Mr.
                                                          Gaurav Kumar and Ms. Ankita Kedia,
                                                          Advocates for R-1.
                          108.
                          +    W.P.(C) 10816/2018 & CM APPL. 42227/2018
                               M/S LA PRISTINE BIOCEUTICALS PVT. LTD. ..... Petitioner
                                               Through:   None.
                                               versus




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                UNION OF INDIA                              ..... Respondent
                                               Through:   Mr. Asheesh Jain CGSC with Mr.
                                                          Gaurav Kumar and Ms. Ankita Kedia,
                                                          Advocates for R-1.
                          109.
                          +    W.P.(C) 10817/2018 & CM APPL. 42229/2018
                               M/S RIDLEY LIFE SCIENCE PVT LTD             ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          110.
                          +    W.P.(C) 10818/2018 & CM APPL. 42231/2018
                               M/S EAST WEST PHARMA                        ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   Mr. Asheesh Jain CGSC with Mr.
                                                          Gaurav Kumar and Ms. Ankita Kedia,
                                                          Advocates for R-1.
                          111.
                          +    W.P.(C) 10820/2018 & CM APPL. 42234/2018
                               EAST WEST PHARMA                            ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondents
                                               Through:   Mr. Asheesh Jain CGSC with Mr.
                                                          Gaurav Kumar and Ms. Ankita Kedia,
                                                          Advocates for R-1.
                          112.
                          +    W.P.(C) 10822/2018 & CM APPL. 42239/2018
                               MEDOPHARM AND ANR.                          ..... Petitioners



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                                        versus
                               UNION OF INDIA AND ANR                      ..... Respondents
                                               Through:   None.
                          113.
                          +    W.P.(C) 10824/2018 & CM APPL. 42244/2018
                               BESTOCHEM FORMULATION (I) LTD               ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   None.
                          114.
                          +    W.P.(C) 10827/2018 & CM APPL. 42251/2018
                               M/S LEEFORD HELALTHCARE LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          115.
                          +    W.P.(C) 10828/2018 7 CM APPL. 42255/2018
                               M/S NULIFE PHARMACEUTICALS                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   Mr. Asheesh Jain CGSC with Mr.
                                                          Gaurav Kumar and Ms. Ankita Kedia,
                                                          Advocates for R-1.
                          116.
                          +    W.P.(C) 10831/2018 & CM APPL. 42261/2018
                               M/S RIDLEY LIFE SCIENCE PVT. LTD.           ..... Petitioner
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                              versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          117.
                          +    W.P.(C) 10833/2018 & CM APPL. 42263/2018
                               DOMAGK SMITH LABS PVT. LTD.                 ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          118.
                          +    W.P.(C) 10835/2018 & CM APPL. 42271/2018
                               M/S RIDLEY LIFE SCIENCE PVT. LTD.           ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          119.
                          +    W.P.(C) 10836/2018 & CM APPL. 42275/2018
                               DOMAGK SMITH LABS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Ms. Bharthi Raju SPC and Mr. Rohit
                                                          Singh, Advocates.
                          120.
                          +    W.P.(C) 10885/2018 & CM APPL. 42473/2018 CM APPL.
                               39392/2019
                               M/S MACMILLON PHARMACEUTICALS        ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Ms. Anjana Gosain, Mr. Subhash
                                                          Tanwar and Mr. Ashish Choudhary,
                                                          Advocates for UOI.
                          121.
                          +    W.P.(C) 10888/2018 & CM APPL. 42495/2018 CM APPL.
                               39398/2019
                               BESTOCHEM FORMULATION (I) LTD        ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   None.
                          122.
                          +    W.P.(C) 10894/2018 & CM APPL. 42505/2018
                               BESTOCHEM FORMULATION (I) LTD              ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   None.
                          123.
                          +    W.P.(C) 10909/2018 & CM APPL. 42539/2018
                               M/S JAGDALE INDUSTRIES PVT. LTD
                               AND ANR.                                   ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          124.
                          +    W.P.(C) 10915/2018
                               LUPIN LIMITED AND ANR.                     ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                              versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          125.
                          +    W.P.(C) 10934/2018 & CM APPL. 42601/2018
                               LUPIN LIMITED AND ANR.                     ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          126.
                          +    W.P.(C) 10942/2018 & CM APPL. 42626/2018
                               LUPIN LIMITED AND ANR.                     ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          127.
                          +    W.P.(C) 10950/2018 & CM APPL. 42674/2018
                               M/S. SCOTT- EDIL PHARMACIA LIMITED         ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          128.
                          +    W.P.(C) 10951/2018 & CM APPL. 42676/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          129.
                          +    W.P.(C) 10952/2018 & CM APPL. 42678/2018
                               GUJARAT TERCE LABORATORIES LIMITED..... Petitioner
                                               Through:   None.
                                       versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          130.
                          +    W.P.(C) 10955/2018 & CM APPL. 42683/2018 CM APPL.
                               39422/2019
                               GUJARAT TERCE LABORATORIES LIMITED ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          131.
                          +    W.P.(C) 10957/2018 & CM APPL. 42686/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          132.
                          +    W.P.(C) 10960/2018 & CM APPL. 42692/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          133.
                          +    W.P.(C) 10967/2018 & CM APPL. 42729/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENRAL OF INDIA
                               & ANR.                                     ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          134.
                          +    W.P.(C) 10969/2018 & CM APPL. 42733/2018
                               GUJARAT TERCE LABORATORIES LIMITED ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                          135.
                          +    W.P.(C) 10970/2018 & CM APPL. 42735/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          136.
                          +    W.P.(C) 10971/2018 & CM APPL. 42737/2018
                               SCOTT EDIL PHARMACIA LIMITED               ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          137.
                          +    W.P.(C) 10972/2018 & CM APPL. 42739/2018
                               M/S SCOTT-EDIL PHARMACIA LIMITED           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          138.
                          +    W.P.(C) 10974/2018 & CM APPL. 42741/2018



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          139.
                          +    W.P.(C) 10975/2018 & CM APPL. 42743/2018
                               M/S SCOTT-EDIL PHARMACIA LIMITED           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          140.
                          +    W.P.(C) 10976/2018 & CM APPL. 42745/2018
                               GUJARAT TERCE LABORATORIES LIMITED ..... Petitioner
                                               Through:   None.
                                       versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   None.
                          141.
                          +    W.P.(C) 10977/2018 & CM APPL. 42747/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED        ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   None.



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           142.
                          +    W.P.(C) 10978/2018 & CM APPL. 42749/2018
                               M/S SCOTT-EDIL PHARMACIA LIMITED            ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          143.
                          +    W.P.(C) 10979/2018 & CM APPL. 42751/2018
                               M/S. SCOTT - EDIL PHARMACIA LIMITED         ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   None.
                          144.
                          +    W.P.(C) 11007/2018 & CM APPL. 42846/2018
                               CELSIUS HEALTHCARE PVT LIMITED              ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                               versus

                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          145.
                          +    W.P.(C) 11008/2018 & CM APPL. 42850/2018
                               MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                          146.
                          +    W.P.(C) 11013/2018 & CM APPL. 42865/2018 CM APPL.
                               42866/2018
                               CIPLA LIMITED                        ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Subhash Tanwar and Mr. Ashish
                                                          Choudhary, Advocates for UOI.
                          147.
                          +    W.P.(C) 11021/2018 & CM APPL. 42881/2018
                               M/S. SRISHTI BIOTEC                         ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                          with Ms. Sunita Shukla, Advocates
                                                          for UOI.
                                                          Ms. Bharthi Raju SPC and Mr. Rohit
                                                          Singh, Advocates.
                          148.
                          +    W.P.(C) 11026/2018 & CM APPL. 42925/2018
                               CELSIUS HEALTHCARE PVT LIMITED              ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   None.
                          149.
                          +    W.P.(C) 11028/2018 & CM APPL. 42939/2018
                               LABORATE PHARMACEUTICALS
                               INDIA LIMITED                               ..... Petitioner


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                 Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                                Through:   None.
                          150.
                          +    W.P.(C) 11044/2018 & CM APPL. 42993/2018
                               SRISHTI BIOTEC                               ..... Petitioner
                                                Through:   None.
                                        versus
                               UNION OF INDIA & ANR                         ..... Respondents
                                                Through:   None.
                          151.
                          +    W.P.(C) 11056/2018 & CM APPL. 43018/2018 CM APPL.
                               43019/2018
                               LIFESTAR PHARMA PRIVATE LIMITED      ..... Petitioner
                                                Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR.                        ..... Respondents
                                                Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                           Kumar, Advocate for UOI.
                          152.
                          +    W.P.(C) 11058/2018 & CM APPL. 43022/2018 CM APPL.
                               143023/2018
                               MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
                                                Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                                Through:   None.
                          153.
                          +    W.P.(C) 11059/2018 & CM APPL. 43025/2018
                               MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   None.
                          154.
                          +    W.P.(C) 11060/2018 & CM APPL. 43028/2018
                               MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          155.
                          +    W.P.(C) 11061/2018 & CM APPL. 43031/2018
                               MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   None.
                          156.
                          +    W.P.(C) 11062/2018 & CM APPL. 43035/2018
                               MAGNET LABS PRIVATE LIMITED                 ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          157.
                          +    W.P.(C) 11069/2018 & CM APPL. 43048/2018
                               MANKIND PHARMA LIMITED                      ..... Petitioner



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:    Mr. Siddharth Bawa, Advocate.
                                          versus
                                 UNION OF INDIA AND ANR                     ..... Respondents
                                               Through:    Mr. Vikram Jetly CGSC with Shreya
                                                           Jetly, Advocate.

                          158.
                          +    W.P.(C) 11070/2018 & CM APPL. 43050/2018
                                 MANKIND PHARMA LIMITED                     ..... Petitioner
                                               Through:    Mr. Siddharth Bawa, Advocate.
                                          versus
                                 UNION OF INDIA & ANR.                      ..... Respondents
                                               Through:    Mr. Vikram Jetly CGSC with Shreya
                                                           Jetly, Advocate.
                          159.
                          +    W.P.(C) 11071/2018 & CM APPL. 43051/2018
                                 M/S. MICRO LABS LIMITED                    ..... Petitioner
                                               Through:    Ms. Archana Sahadeva, Advocate.
                                         versus
                                 DRUGS CONTROLLER GENERAL OF INDIA
                                 & ANR.                            ..... Respondents
                                               Through:    Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                           Digpaul and Ms. Swati Kwatra,
                                                           Advocates for UOI.
                          160.
                          +    W.P.(C) 11072/2018 & CM APPL. 43055/2018
                                 MANKIND PHARMA LIMITED                     ..... Petitioner
                                               Through:    Mr. Siddharth Bawa, Advocate.
                                          versus
                                 UNION OF INDIA & ANR.                      ..... Respondents
                                               Through:    Mr. Rakesh Kumar CGSC with Sunil
                                                           Kumar, Advocate for UOI.
                          161.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           +    W.P.(C) 11073/2018 & CM APPL. 43057/2018
                               MAGNET LABS PRIVATE LIMITED                 ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          162.
                          +    W.P.(C) 11074/2018 & CM APPL. 43059/2018
                               MANKIND PHARMA LIMITED                      ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Vikram Jetly CGSC with Shreya
                                                          Jetly, Advocate.
                          163.
                          +    W.P.(C) 11078/2018 & CM APPL. 43069/2018
                               LABORATE PHARMACEUTICALS
                               INDIA LIMITED                               ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR.                            ..... Respondents
                                               Through:   None.
                          164.
                          +    W.P.(C) 11079/2018 & CM APPL. 43073/2018
                               MANKIND PHARMA LIMITED & ANR                ..... Petitioners
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Vikram Jetly CGSC with Shreya
                                                          Jetly, Advocate.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           165.
                          +    W.P.(C) 11080/2018 & CM APPL. 43075/2018
                               MANKIND PHARMA LIMITED                      ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR                      ..... Respondents
                                               Through:   Mr. Vikram Jetly CGSC with Shreya
                                                          Jetly, Advocate.
                          166.
                          +    W.P.(C) 11081/2018 & CM APPL. 43077/2018
                               MANKIND PHARMA LIMITED                      ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR                      ..... Respondents
                                               Through:   Mr. Vikram Jetly CGSC with Shreya
                                                          Jetly, Advocate.
                          167.
                          +    W.P.(C) 11082/2018 & CM APPL. 43079/2018
                               LIFESTAR PHARMA PRIVATE LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          168.
                          +    W.P.(C) 11083/2018 & CM APPL. 43081/2018
                               MANKIND PHARMA LIMITED                      ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           169.
                          +    W.P.(C) 11093/2018 & CM APPL. 43100/2018
                               PURO PHARMA LABORATORIES                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Manish Mohan CGSC for UOI.
                          170.
                          +    W.P.(C) 11094/2018 & CM APPL. 43101/2018
                               PHARMA SYNTH FORMULATION LTD.
                               AND ANR.                                    ..... Petitioners
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          171.
                          +    W.P.(C) 11095/2018 & CM APPL. 43104/2018
                               PURO PHARMA LABORATORIES                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          172.
                          +    W.P.(C) 11096/2018 & CM APPL. 43106/2018
                               PHARMA SYNTH FORMULATIONS LTD.
                               AND ANR.                                    ..... Petitioners
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           173.
                          +    W.P.(C) 11097/2018 & CM APPL. 43110/2018
                               NAVIL LABORATORIES                          ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Manish Mohan CGSC for UOI.
                          174.
                          +    W.P.(C) 11098/2018 & CM APPL. 43111/2018
                               CIPLA LIMITED                               ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          175.
                          +    W.P.(C) 11099/2018 & CM APPL. 43114/2018
                               CIPLA LIMITED                               ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          176.
                          +    W.P.(C) 11100/2018 & CM APPL. 43160/2018 CM APPL.
                               43354/2018
                               M/S. LEEFORD HEALTHCARE LTD.         ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           177.
                          +    W.P.(C) 11105/2018 & CM APPL. 43176/2018
                               M/S. LEEFORD HEALTHCARE LTD.               ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                      ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          178.
                          +    W.P.(C) 11109/2018 & CM APPL. 43192/2018
                               M/S. LEEFORD HEALTHCARE LTD.               ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                      ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          179.
                          +    W.P.(C) 11110/2018 & CM APPL. 43197/2018
                               M/S. LEEFORD HEALTHCARE LTD.               ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                      ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          180.
                          +    W.P.(C) 11112/2018 & CM APPL. 43201/2018
                               M/S. LEEFORD HEALTHCARE LTD.               ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                      ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           181.
                          +    W.P.(C) 11113/2018 & CM APPL. 43204/2018
                               M/S. LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          182.
                          +    W.P.(C) 11115/2018 & CM APPL. 43207/2018
                               M/S. LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          183.
                          +    W.P.(C) 11116/2018 & CM APPL. 43212/2018
                               M/S. LEEFORD HEALTHCARE LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR.                       ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          184.
                          +    W.P.(C) 11128/2018 & CM APPL. 43238/2018
                               PURO PHARMA LABORATORIES                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Manish Mohan CGSC for UOI.




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           185.
                          +    W.P.(C) 11129/2018 & CM APPL. 43239/2018
                               PHARMA SYNTH FORMULATION LTD
                               & ANR                                       ..... Petitioners
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondentss
                                               Through:   None.
                          186.
                          +    W.P.(C) 11130/2018 & CM APPL. 43243/2018
                               NAVIL LABORATORIES                          ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Manish Mohan CGSC for UOI.
                          187.
                          +    W.P.(C) 11131/2018 & CM APPL. 43245/2018
                               PURO PHARMA LABORATORIES                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Manish Mohan CGSC for UOI.
                          188.
                          +    W.P.(C) 11133/2018 & CM APPL. 43249/2018
                               PURO PHARMA LABORATORIES                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ORS.                     ..... Respondents
                                               Through:   Mr. Manish Mohan CGSC for UOI.
                          189.
                          +    W.P.(C) 11174/2018 & CM APPL. 43408/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                FDC LIMITED AND ANR.                       ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   Mr. Ripu Daman Bhardwaj, Advocate
                                                          for UOI.
                          190.
                          +    W.P.(C) 11175/2018 & CM APPL. 43410/2018
                               CORAL LABORATORIES LIMITED                 ..... Petitioner
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          191.
                          +    W.P.(C) 11176/2018 & CM APPL. 43412/2018
                               CORAL LABORATORIES LIMITED AND ANR ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA & ANR                       ..... Respondents
                                               Through:   None.
                          192.
                          +    W.P.(C) 11177/2018 & CM APPL. 43414/2018
                               FDC LIMITED AND ANR.                       ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                           Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          193.
                          +    W.P.(C) 11179/2018 & CM APPL. 43418/2018
                               CORAL LABORATORIES LIMITED AND ANR...... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          194.
                          +    W.P.(C) 11180/2018 & CM APPL. 43420/2018
                               FDC LIMITED AND ANR.                       ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                    ..... Respondents
                                               Through:   None.
                          195.
                          +    W.P.(C) 11183/2018 & CM APPL. 43426/2018
                               FDC LIMITED AND ANR.                       ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                         versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          196.
                          +    W.P.(C) 11184/2018 & CM APPL. 43428/2018
                               CORAL LABORATORIES LIMITED AND ANR...... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          197.
                          +    W.P.(C) 11260/2018 & CM APPL. 43737/2018
                               CORONA REMEDIES PVT. LTD.                   ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.

                          198.
                          +    W.P.(C) 11261/2018 & CM APPL. 43739/2018 CM APPL.
                               51083/2019
                               CORONA REMEDIES PRIVATE LIMITED      ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Prasanta Varma, SCG with Mr.
                                                          Harshit Pandey, Ms. Hiteshi Kakkar,
                                                          Advocates for UOI.
                          199.
                          +    W.P.(C) 11263/2018 & CM APPL. 43743/2018



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          200.
                          +    W.P.(C) 11269/2018 & CM APPL. 43768/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          201.
                          +    W.P.(C) 11272/2018 & CM APPL. 43776/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          202.
                          +    W.P.(C) 11275/2018 & CM APPL. 43782/2018
                               CORONA REMEDIES PVT. LTD.                   ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          203.
                          +    W.P.(C) 11276/2018 & CM APPL. 43784/2018
                               CORONA REMEDIES PVT. LTD.                   ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                          204.
                          +    W.P.(C) 11283/2018 & CM APPL. 43806/2018
                               HORIZON BIOCEUTICALS PVT. LTD.             ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GERERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Anurag Ahluwalia CGSC for
                                                          UOI.
                                                          Ms. Monika Arora, Advocate for
                                                          UOI.
                          205.
                          +    W.P.(C) 11284/2018 & CM APPL. 43808/2018
                               VARAV BIONENESIS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                       versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   None.
                          206.
                          +    W.P.(C) 11286/2018 & CM APPL. 43812/2018
                               TORQUE PHARMACEUTICALS PVT. LTD.           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GERERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          207.
                          +    W.P.(C) 11287/2018 & CM APPL. 43814/2018
                               SKYMAP PHARMACEUTICALS PVT LTD             ..... Petitioner
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                             versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   Mr. Anurag Ahluwalia CGSC for
                                                          UOI.
                                                          Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          208.
                          +    W.P.(C) 11288/2018 & CM APPL. 43816/2018
                               HORIZON BIOCEUTICALS PVT. LTD.             ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GERERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Ms. Monika Arora, Advocate for
                                                          UOI.
                          209.
                          +    W.P.(C) 11294/2018 & CM APPL. 43823/2018
                               TORQUE PHARMACEUTICALS PVT. LTD.          ..... Petitioner
                                               Through: None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                                  ..... Respondents
                                               Through: Ms. Monika Arora CGSC, Mr. Vivek
                                                        Goyal (CGSPC) with Mr. Gokul
                                                        Sharma, Advocate for UOI.
                          210.
                          +    W.P.(C) 11295/2018 & CM APPL. 43825/2018
                               HORIZON BIOCEUTICALS PVT. LTD.    ..... Petitioner
                                               Through: None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Ms. Monika Arora, Advocate for
                                                          UOI.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           211.
                          +    W.P.(C) 11296/2018 & CM APPL. 43833/2018
                               HORIZON BIOCEUTICALS PVT LTD                ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   Mr. Prasanta Varma, Senior Panel
                                                          Counsel with Mr. Harshit Pandey,
                                                          Ms. Hiteshi Kakkar, Advocates for
                                                          UOI.
                                                          Ms. Monika Arora, Advocate for
                                                          UOI.
                          212.
                          +    W.P.(C) 11298/2018 & CM APPL. 43839/2018
                               HORIZON BIOCEUTICALS PVT. LTD.              ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                            Through:      Mr. Anurag Ahluwalia CGSC for UOI.
                                                          Ms. Monika Arora, Advocate for
                                                          UOI.
                          213.
                          +    W.P.(C) 11300/2018 & CM APPL. 43844/2018
                               VARAV BIOGENESIS PVT. LTD.                  ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Subhash Tanwar and Mr. Ashish
                                                          Choudhary, Advocates for UOI.
                          214.
                          +    W.P.(C) 11305/2018 & CM APPL. 43853/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                TORQUE PHARMACEUTICALS PVT. LTD.           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          215.
                          +    W.P.(C) 11306/2018 & CM APPL. 43855/2018
                               VARAV BIOGENESIS PVT. LTD.                 ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          216.
                          +    W.P.(C) 11307/2018 & CM APPL. 43857/2018
                               VARAV BIOGENESIS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                       versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   None.
                          217.
                          +    W.P.(C) 11308/2018 & CM APPL. 43859/2018
                               HORIZON BIOCEUTICALS PVT. LTD.             ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Ms. Monika Arora, Advocate for
                                                          UOI.



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           218.
                          +    W.P.(C) 11309/2018 & CM APPL. 43861/2018
                               HORIZON BIOCEUTICALS PVT. LTD.             ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          219.
                          +    W.P.(C) 11310/2018 & CM APPL. 43863/2018
                               SKYMAP PHARMACEUTICALS PVT. LTD.           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          220.
                          +    W.P.(C) 11311/2018 & CM APPL. 43865/2018
                               HORIZON BIOCEUTICALS PVT. LTD.             ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through: Mr. Anurag Ahluwalia CGSC for UOI.
                          221.
                          +    W.P.(C) 11312/2018 & CM APPL. 43867/2018
                               VARAV BIOGENESIS PVT. LTD.                 ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Ms. Anjana Gosain, Advocate for


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                           UOI.
                          222.
                          +    W.P.(C) 11313/2018 & CM APPL. 43869/2018
                               HORIZON BIOCEUTICALS PVT LTD               ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          223.
                          +    W.P.(C) 11315/2018 & CM APPL. 43873/2018
                               HORIZON BIOCEUTICALS PVT LTD               ..... Petitioner
                                               Through:   None.
                                       versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   Mr. Anurag Ahluwali CGSC for UOI.
                          224.
                          +    W.P.(C) 11316/2018 & CM APPL. 43875/2018
                               VARAV BIOGENESIS PVT. LTD.                 ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through: None.
                          225.
                          +    W.P.(C) 11317/2018 & CM APPL. 43877/2018
                               VARAV BIOGENESIS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                       versus
                               THE DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                              ..... Respondents
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           226.
                          +    W.P.(C) 11318/2018 & CM APPL. 43879/2018
                               MACMILLON PHARMACEUTICALS LIMITED..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          227.
                          +    W.P.(C) 11319/2018 & CM APPL. 43881/2018
                               VARAV BIOGENESISI PVT. LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          228.
                          +    W.P.(C) 11320/2018 & CM APPL. 43883/2018
                               TORQUE PHARMACEUTICALS PVT LTD             ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          229.
                          +    W.P.(C) 11322/2018 & CM APPL. 43885/2018
                               M/S NULIFE PHARMACEUTICALS                 ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                   Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                             Digpaul and Ms. Swati Kwatra,
                                                             Advocates for UOI.
                          230.
                          +    W.P.(C) 11323/2018 & CM APPL. 43887/2018
                               M/S EAST WEST PHARMA                          ..... Petitioner
                                                  Through:   None.
                                        versus
                               UNION OF INDIA                                ..... Respondent
                                                  Through:   None.
                          231.
                          +    W.P.(C) 11324/2018 & CM APPL. 43916/2018 CM APPL.
                               39402/2019
                               HORIZON BIOCEUTICALS PVT LTD         ..... Petitioner
                                                  Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                                  Through:   None.
                          232.
                          +    W.P.(C) 11326/2018 & CM APPL. 43920/2018
                               VARAV BIOGENESIS PVT. LTD                     ..... Petitioner
                                                  Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                                  Through:   None.
                          233.
                          +    W.P.(C) 11329/2018 & CM APPL. 43926/2018
                               VARAV BIOGENESIS PVT LTD                      ..... Petitioner
                                                  Through:   None.
                                         versus




Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          234.
                          +    W.P.(C) 11330/2018 & CM APPL. 43928/2018
                               M/S EAST WEST PHARMA                       ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   None.
                          235.
                          +    W.P.(C) 11333/2018 & CM APPL. 43934/2018
                               VARAV BIOGENESIS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          236.
                          +    W.P.(C) 11335/2018 & CM APPL. 43937/2018
                               M/S NULIFE PHARMACEUTICALS                 ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          237.
                          +    W.P.(C) 11336/2018 & CM APPL. 43939/2018
                               HORIZON BIOCEUTICALS PVT LTD               ..... Petitioner
                                               Through:   None.
                                               versus


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through: Mr. Anurag Ahluwalia CGSC for UOI.
                          238.
                          +    W.P.(C) 11337/2018 & CM APPL. 43941/2018 CM APPL.
                               43942/2018
                               M/S EAST WEST PHARMA                 ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          239.
                          +    W.P.(C) 11339/2018 & CM APPL. 43943/2018
                               VARAV BIOGENESIS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          240.
                          +    W.P.(C) 11340/2018 & CM APPL. 44024/2018
                               VARAV BIOGENESIS PVT LTD                   ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          241.
                          +    W.P.(C) 11341/2018 & CM APPL. 43945/2018
                               M/S EAST WEST PHARMA                       ..... Petitioner


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          242.
                          +    W.P.(C) 11342/2018 & CM APPL. 43947/2018
                               EAST WEST PHARMA                           ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          243.
                          +    W.P.(C) 11343/2018 & CM APPL. 43949/2018
                               TORQUE PHARMACEUTICALS PVT. LTD.           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GERERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          244.
                          +    W.P.(C) 11345/2018 & CM APPL. 43975/2018
                               M/S EAST WEST PHARMA                       ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   None.
                          245.
                          +    W.P.(C) 11347/2018 & CM APPL. 43978/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                VARAV BIOGENESIS PVT. LTD.                 ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          246.
                          +    W.P.(C) 11351/2018 & CM APPL. 43983/2018
                               M/S MACMILLON PHARMACEUTICALAS
                               LIMITED                                    ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          247.
                          +    W.P.(C) 11355/2018 & CM APPL. 43989/2018
                               M/S EAST WEST PHARMA                       ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondents
                                               Through:   None.
                          248.
                          +    W.P.(C) 11356/2018 & CM APPL. 43995/2018
                               M/S EAST WEST PHARMA                       ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           249.
                          +    W.P.(C) 11357/2018 & CM APPL. 44009/2018
                               M/S MACMILLON PHARMACEUTICALS
                               LIMITED                                    ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                             ..... Respondent
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          250.
                          +    W.P.(C) 11358/2018 & CM APPL. 44011/2018
                               SKYMAP PHARMACEUTICALS PVT LTD             ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                          Gokul Sharma, Advocate for UOI.
                          251.
                          +    W.P.(C) 11359/2018 & CM APPL. 44013/2018
                               KOYE PHARMACEUTICALS PRIVATE LIMITED
                               & ANR                             ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA & ANR                       ..... Respondents
                                               Through:   None.
                          252.
                          +    W.P.(C) 11368/2018 & CM APPL. 44029/2018
                               M/S WINGS PHARMACEUTICALS PVT LTD


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                AND ANR                                         ..... Petitioners
                                             Through: None.
                                        Versus
                               UNION OF INDIA AND ANR                          ..... Respondents
                                                   Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                              with Ms. Sunita Shukla, Advocates
                                                              for UOI.
                                                              Ms. Bharthi Raju SPC and Mr. Rohit
                                                              Singh, Advocates.
                          253.
                          +    W.P.(C) 11370/2018 & CM APPL. 44033/2018 CM APPL.
                               9410/2019
                               HORIZON BIOCEUTICALS PVT. LTD.       ..... Petitioner
                                                   Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                                   Through: Mr. Anurag Ahluwalia CGSC for UOI.
                          254.
                          +    W.P.(C) 11371/2018 & CM APPL. 44035/2018
                               SKYMAP PHARMACEUTICALS PVT. LTD.         ..... Petitioner
                                                 Through: None.
                                          versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR                                  ..... Respondents
                                                   Through:   Mr. Vivek Goyal (CGSPC) with Mr.
                                                              Gokul Sharma, Advocate for UOI.
                          255.
                          +    W.P.(C) 11372/2018 & CM APPL. 44037/2018 CM APPL.
                          44039/2018
                               M/S WINGS PHARMACEUTICALS PVT LTD
                               AND ANR                           ..... Petitioners
                                                   Through:   None.
                                          versus


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                UNION OF INDIA AND ANR                      ..... Respondents
                                               Through:   None.
                          256.
                          +    W.P.(C) 11373/2018 & CM APPL. 44040/2018
                               ZEE LABORATORIES LTD.                       ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          257.
                          +    W.P.(C) 11374/2018 & CM APPL. 44042/2018
                               BIOSTRASS THERAPEUTICS INC                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                          with Ms. Sunita Shukla, Advocates
                                                          for UOI.
                          260.
                          +    W.P.(C) 11377/2018 & CM APPL. 44048/2018
                               VARAV BIOGENESIS PVT. LTD.                  ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          263.
                          +    W.P.(C) 11380/2018 & CM APPL. 44078/2018
                               BIOSTRASS THERAPEUTICE INC.                 ..... Petitioner
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                         versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:    Mr. Bhagvan Swarup Shukla CGSC
                                                           with Ms. Sunita Shukla, Advocates
                                                           for UOI.
                          264.
                          +    W.P.(C) 11381/2018 & CM APPL. 44054/2018
                               BIOSTRASS THERAPEUTICS INC.                 ..... Petitioner
                                               Through:    None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:    Mr. Bhagvan Swarup Shukla CGSC
                                                           with Ms. Sunita Shukla, Advocates
                                                           for UOI.
                          265.
                          +    W.P.(C) 11383/2018 & CM APPL. 44057/2018
                               TORQUE PHARMACEUTICALS PVT LTD              ..... Petitioner
                                               Through:    None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:    None.
                          268.
                          +    W.P.(C) 11387/2018 & CM APPL. 44065/2018 CM APPL.
                          44066/2018 CM APPL. 39393/2019
                               HORIZON BIOCEUTICALS PVT. LTD.              ..... Petitioner
                                               Through:    None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:    Mr. Vivek Goyal (CGSPC) with Mr.
                                                           Gokul Sharma, Advocate for UOI.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           270.
                          +    W.P.(C) 11390/2018 & CM APPL. 44071/2018
                               BIOSTRASS THERAPEUTICS INC                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                          with Ms. Sunita Shukla, Advocates
                                                          for UOI.
                          271.
                          +    W.P.(C) 11391/2018 & CM APPL. 44073/2018
                               M/S WINGS PHARMACEUTICALS PVT LTD
                               AND ANR                           ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR                      ..... Respondents
                                               Through:   None.
                          272.
                          +    W.P.(C) 11400/2018 & CM APPL. 44092/2018
                               ZEE LABORTORIES LTD                         ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR                      ..... Respondents
                                               Through:   None.
                          273.
                          +    W.P.(C) 11402/2018 & CM APPL. 44097/2018 CM APPL.
                               44098/2018
                               M/S WINGS PHARMACEUTICALS PVT LTD
                               AND ANR                              ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR                      ..... Respondents


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                          274.
                          +    W.P.(C) 11403/2018 & CM APPL. 44100/2018
                               ZEE LABORATORIES LTD.                       ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          275.
                          +    W.P.(C) 11483/2018 & CM APPL. 44428/2018
                               M/S NULIFE PHARMACEUTICALS                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                          with Ms. Sunita Shukla, Advocates
                                                          for UOI.
                          276.
                          +    W.P.(C) 11508/2018 & CM APPL. 44476/2018
                               M/S NULIFE PHARMACEUTICALS                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                          with Ms. Sunita Shukla, Advocates
                                                          for UOI.
                          277.
                          +    W.P.(C) 11868/2018 & CM APPL. 45968/2018
                               ACRON PHARMACEUTICALS                       ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                          Bhardwaj, Mr. Sachin Singh and Mr.
                                                          Sarthak Anand, Advocates for UOI.
                          278.
                          +    W.P.(C) 11510/2018 & CM APPL. 44481/2018
                               KOYE PHARMACEUTICALS PRIVATE LIMITED
                               & ANR                             ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          279.
                          +    W.P.(C) 11514/2018 & CM APPL. 44489/2018
                               KOYE PHARMACEUTICALS PRIVATE LIMITED
                               & ANR                             ..... Petitioners
                                               Through:   Mr. Ajay Bhargava, Ms. Vanita
                                                          Bhargava, Mr. Aseem Chaturvedi,
                                                          Mr. Arvind Kumar and Mr. Karan
                                                          Gupta, Advocates.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Bhagvan Swarup Shukla CGSC
                                                          with Ms. Sunita Shukla, Advocates
                                                          for UOI.
                          280.
                          +    W.P.(C) 11522/2018 & CM APPL. 44542/2018
                               M/S ZEE LABORATORIES                        ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                  Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                            Kumar, Advocate for UOI.
                          281.
                          +    W.P.(C) 11523/2018 & CM APPL. 44544/2018
                                 M/S ZEE LABORATORIES                        ..... Petitioner
                                                 Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                            Bohra, Advocates.
                                          versus
                                 UNION OF INDIA AND ANR.                     ..... Respondents
                                                 Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                            Kumar, Advocate for UOI.
                          282.
                          +      W.P.(C) 11524/2018 & CM APPL. 44546/2018
                                 ZENLABS ETHICA LTD                          ..... Petitioner
                                                 Through:   None.
                                         versus
                                 DRUGS CONTROLLER GENERAL OF INDIA
                                 & ANR                             ..... Respondents
                                                 Through:   None.
                          283.
                          +    W.P.(C) 11525/2018 & CM APPL. 44548/2018
                                 ENTOD PHARMACEUTICALS LTD (INDIA)           ..... Petitioner
                                                 Through:   None.
                                         versus
                                 DRUGS CONTROLLER GENERAL OF INDIA
                                 & ANR                             ..... Respondents
                                                 Through:   None.
                          284.
                          +    W.P.(C) 11526/2018 & CM APPL. 44553/2018
                                 M/S ZEE LABORATORIES                        ..... Petitioner
                                                 Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                            Bohra, Advocates.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                              versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          285.
                          +    W.P.(C) 11527/2018 & CM APPL. 44564/2018
                               ZEE LABORATORIES LTD                        ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          286.
                          +    W.P.(C) 11536/2018 & CM APPL. 44645/2018 CM APPL.
                               44741/2018 CM APPL. 44846/2018 CM APPL. 44847/2018
                               DALES LABORATORIES PVT. LTD. AND ANR...... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          287.
                          +    W.P.(C) 11555/2018 & CM APPL. 44703/2018
                               CORONA REMDIES PVT. LTD.                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          288.
                          +    W.P.(C) 11561/2018 & CM APPL. 44733/2018
                               ZEE LABORATORIES LTD. AND ANR.              ..... Petitioners
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                              versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          289.
                          +    W.P.(C) 11574/2018 & CM APPL. 44784/2018
                               LANARK LABORATORIES                         ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          290.
                          +    W.P.(C) 11576/2018 & CM APPL. 44786/2018
                               ZEE LABORATORIES LTD. AND ANR.              ..... Petitioners
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          291.
                          +    W.P.(C) 11580/2018 & CM APPL. 44796/2018
                               ZEE LABORATORIES LTD & ANR                  ..... Petitioners
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          292.
                          +    W.P.(C) 11587/2018 & CM APPL. 44822/2018


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                TIDAL LABORATORIES PVT. LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          293.
                          +    W.P.(C) 11600/2018
                               PURO PHARMA LABORATORIES                    ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          294.
                          +    W.P.(C) 11601/2018 & CM APPL. 44840/2018
                               TIDAL LABORATORIES PVT. LTD.                ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          295.
                          +    W.P.(C) 11602/2018 & CM APPL. 44842/2018
                               ZENLABS ETHICA & CO                         ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          296.
                          +    W.P.(C) 11611/2018
                               CURETECH SKINCARE                           ..... Petitioner


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                              Through: Mr. Siddharth Bawa, Advocate.
                                             versus
                               UNION OF INDIA AND ANR.                 ..... Respondents
                                               Through:   None.
                          297.
                          +    W.P.(C) 11614/2018 & CM APPL. 44868/2018
                               ZENLABS ETHICA LTD                          ..... Petitioner
                                               Through:   None.
                                       versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               & ANR                             ..... Respondents
                                               Through:   None.
                          298.
                          +    W.P.(C) 11624/2018 & CM APPL. 44885/2018
                               ENTOD PHARMACEUTICALS LTD.(INDIA)           ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          299.
                          +    W.P.(C) 11666/2018 & CM APPL. 45044/2018
                               ZEE LABORATORIES LTD.                       ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          300.
                          +    W.P.(C) 11691/2018 & CM APPL. 45162/2018
                               M/S ZEE LABORATORIES                        ..... Petitioner



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          301.
                          +    W.P.(C) 11701/2018 & CM APPL. 45283/2018
                               ZEE LABORATORIES LTD                        ..... Petitioner
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Rakesh Kumar CGSC with Sunil
                                                          Kumar, Advocate for UOI.
                          302.
                          +    W.P.(C) 11730/2018 & CM APPL. 45355/2018
                               MACMILLON PHARMACEUTICALS LIMITED..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA                              ..... Respondent
                                               Through:   None.
                          303.
                          +    W.P.(C) 11784/2018 & CM APPL. 45623/2018
                               LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Vikrant N. Goyal with Ms. Tesu
                                                          Gupta and Ms. Ayushi Garg,
                                                          Advocates for UOI.
                          304.
                          +    W.P.(C) 12105/2018
                               LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Vikrant N. Goyal with Ms. Tesu
                                                          Gupta and Ms. Ayushi Garg,
                                                          Advocates for UOI.
                                                          Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          305.
                          +    W.P.(C) 11787/2018 & CM APPL. 45627/2018
                               ZEE LABORATORIES LTD & ANR                  ..... Petitioners
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          306.
                          +    W.P.(C) 11813/2018 & CM APPL. 45780/2018
                               LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Vikrant N. Goyal with Ms. Tesu
                                                          Gupta and Ms. Ayushi Garg,
                                                          Advocates for UOI.
                          307.
                          +    W.P.(C) 11833/2018 & CM APPL. 45829/2018
                               LARK LABORATORIES INDIA LTD & ANR           ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   Mr. Vikrant N. Goyal with Ms. Tesu


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                           Gupta and Ms.        Ayushi         Garg,
                                                          Advocates for UOI.
                          308.
                          +    W.P.(C) 11842/2018 & CM APPL. 45852/2018
                               LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          309.
                          +    W.P.(C) 11869/2018 & CM APPL. 45970/2018
                               ACRON PHARMACEUTICALS                       ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                          Bhardwaj, Mr. Sachin Singh and Mr.
                                                          Sarthak Anand, Advocates for UOI.
                          310.
                          +    W.P.(C) 11894/2018 & CM APPL. 46091/2018
                               ACRON PHARMACEUTICALS                       ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          311.
                          +    W.P.(C) 11951/2018 & CM APPL. 46326/2018
                               CELEBRITY BIOPHARMA LIMITED THROUG ITS
                               AUTHORIZED REPRESENATIVE          ..... Petitioner
                                               Through: None.
                                        versus
                               UNION OF INDIA AND ANR.           ..... Respondents
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           312.
                          +    W.P.(C) 11958/2018 & CM APPL. 46363/2018
                               M/S HAB PHARMACEUTICALS AND
                               RESEARCH LTD.                               ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Ms. Nidhi Raman CGSC and Mr.
                                                          Zubin singsh, Advocate for R-1/UOI.
                          313.
                          +    W.P.(C) 11970/2018 & CM APPL. 46385/2018
                               CELEBRITY BIOPHARMA LIMITED THROUG ITS
                               AUTHORIZED REPRESENTATIVE         ..... Petitioner
                                               Through: None.
                                        versus
                               UNION OF INDIA AND ANR.           ..... Respondents
                                               Through:   None.
                          314.
                          +    W.P.(C) 11993/2018 & CM APPL. 46450/2018
                               PRO LABORATORIES PVT LTD & ANR              ..... Petitioners
                                               Through:   Mr. Siddharth Bambha and Mr. Rohit
                                                          Bohra, Advocates.
                                        versus
                               UNION OF INIDA & ANR                        ..... Respondents
                                               Through:   Mr. Subhash Tanwar and Mr. Ashish
                                                          Choudhary, Advocates for UOI.
                          315.
                          +    W.P.(C) 11999/2018 & CM APPL. 46501/2018
                               M/S HAB PHARMACEUTICALS AND
                               RESEARCH LIMITED                            ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                               versus


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Ms. Nidhi Raman CGSC and Mr.
                                                          Zubin singsh, Advocate for R-1/UOI.
                          316.
                          +    W.P.(C) 12006/2018 & CM APPL. 46524/2018
                               CELEBRITY BIOPHARMA LIMITED                 ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          317.
                          +    W.P.(C) 12147/2018 & CM APPL. 47163/2018
                               ACRON PHARMACEUTICALS                       ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          318.
                          +    W.P.(C) 12150/2018 & CM APPL. 47167/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          319.
                          +    W.P.(C) 12154/2018 & CM APPL. 47176/2018
                               ACRON PHARMACEUTICALS                       ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Vivek Goyal (CGSPC) with Mr.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                           Gokul Sharma, Advocate for UOI.
                          320.
                          +    W.P.(C) 12157/2018 & CM APPL. 47181/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          321.
                          +    W.P.(C) 12158/2018 & CM APPL. 47183/2018
                               SMAYAN HEALTHCARE PVT. LTD.                 ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          322.
                          +    W.P.(C) 12174/2018 & CM APPL. 47223/2018
                               BENNET PHARMACEUTICALS LTD                  ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   none.
                          323.
                          +    W.P.(C) 12182/2018 & CM APPL. 47240/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                           324.
                          +    W.P.(C) 12187/2018 & CM APPL. 47289/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          325.
                          +    W.P.(C) 12191/2018 & CM APPL. 47296/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          326.
                          +    W.P.(C) 12193/2018 & CM APPL. 47302/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   None.
                          327.
                          +    W.P.(C) 12215/2018 & CM APPL. 47360/2018
                               LINCOLN PHARMACEUTICALS LIMITED             ..... Petitioner
                                               Through:   Mr. Siddharth Bawa, Advocate.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          328.
                          +    W.P.(C) 12480/2018 & CM APPL. 48424/2018
                               DAKSH PHARMACEUTICALS PVT. LTD.             ..... Petitioner



Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          329.
                          +    W.P.(C) 12537/2018 & CM APPL. 48655/2018
                               ALIVE HEALTHCARE                            ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA & ANR                        ..... Respondents
                                               Through:   None.
                          330.
                          +    W.P.(C) 12565/2018 & CM APPL. 48891/2018
                               INTAS PHARMACEUTICALS LIMITED               ..... Petitioner
                                               Through:   Ms. Bitika Sharma and Mr. George
                                                          Vithayathil, Advocates.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Gigic George, Mr. Dheeraj Singh
                                                          and Mr. Angshuman Deka, Advocates
                                                          for UOI.
                                                          Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          331.
                          +    W.P.(C) 12573/2018 & CM APPL. 48914/2018
                               INTAS PHARMACEUTICALS LIMITED               ..... Petitioner
                                               Through:   Ms. Bitika Sharma and Mr. George
                                                          Vithayathil, Advocates.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          332.
                          +    W.P.(C) 12574/2018 & CM APPL. 48917/2018
                               CIPLA LIMITED                               ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          333.
                          +    W.P.(C) 12912/2018
                               M/S ALIVE HEALTHCARE                        ..... Petitioner
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Dev P. Bhardwaj, Ms. Anubha
                                                          Bhardwaj, Mr. Sachin Singh and Mr.
                                                          Sarthak Anand, Advocates for UOI.
                          334.
                          +    W.P.(C) 13072/2018 & CM APPL. 50794/2018
                               DAKSH PHARMACEUTICALS PVT. LTD.             ..... Petitioner
                                               Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          335.
                          +    W.P.(C) 13085/2018 & CM APPL. 50838/2018
                               DAKSH PHARMACEUTICALS PVT. LTD.             ..... Petitioner


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                Through:   None.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          336.
                          +    W.P.(C) 13331/2018 & CM APPL. 51883/2018
                               MED MANOR ORGANICS PVT. LIMITED             ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   None.
                          337.
                          +    W.P.(C) 13469/2018 & CM APPL. 52421/2018
                               LIFECARE FORMULATIONS PVT. LTD.
                               AND ANR.                                    ..... Petitioners
                                               Through:   None.
                                        versus
                               UNION OF INDIA AND ANR.                     ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal
                                                          Digpaul and Ms. Swati Kwatra,
                                                          Advocates for UOI.
                          338.
                          +    W.P.(C) 88/2019 & CM APPL. 483/2019
                               MED MANOR ORGANICS PVT. LIMITED             ..... Petitioner
                                               Through:   Ms. Archana Sahadeva, Advocate.
                                        versus
                               DRUGS CONTROLLER GENERAL OF INDIA
                               AND ANR.                          ..... Respondents
                                               Through:   Mr. Ajay Digpaul CGSC, Mr. Kamal


Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
                                                               Digpaul and Ms. Swati Kwatra,
                                                              Advocates for UOI.
                          339.
                          +    W.P.(C) 714/2019 & CM APPL. 3140/2019
                                AUSTRO LABS LIMITED                            ..... Petitioner
                                                   Through:   None.
                                         versus
                                UNION OF INDIA AND ANR.                        ..... Respondents
                                                   Through:   Mr. Anurag Ahluwalia CGSC for
                                                              UOI.

                                CORAM:
                                HON'BLE MR. JUSTICE GAURANG KANTH
                                                  ORDER

% 01.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

List on 09.03.2023 before another Bench, subject to orders of the Hon‟ble Chief Justice.

GAURANG KANTH, J MARCH 01, 2023 MS Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:06.03.2023 17:14:33