Delhi High Court - Orders
Alkem Laboratories Ltd vs Union Of India And Anr on 1 March, 2023
$~19 to 339 except 258,259,261,262,266,267&269
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9837/2018 & CM APPL. 38304/2018 CM APPL.
42191/2018
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
Ms. Tanya Agarwal and Mr. Ajay
Singh, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
20.
+ W.P.(C) 9850/2018 CM APPL. 38399/2018 CM APPL. 42286/2018
M/S OBSURGE BIOTECH LTD. ... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
21.
+ W.P.(C) 9857/2018 & CM APPL. 38412/2018 CM APPL.
42287/2018
MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
22.
+ W.P.(C) 9859/2018 & CM APPL. 38417/2018 CM APPL.
42289/2018
GLENMARK PHARMACEUTICALS LIMITED
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
23
+ W.P.(C) 9885/2018 & CM APPL. 38513/2018
INDCHEMIE HEALTH SPECIALITIES
PVT. LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
24.
+ W.P.(C) 9929/2018 & CM APPL. 38678/2018
ABBOTT HEALTHCARE PVT. LTD. ..... Petitioner
Through: Mr. Dheeraj Nair, Mr. Angad Baxi
and Ms. Aishna Jain, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
25.
+ W.P.(C) 9994/2018 & CM APPL. 38941/2018
CHEMONIX INDIA PVT. LTD. ..... Petitioner
Through: Mr. Shivam singh and Mr. Amartya
A. Sharan, Advocates.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
26.
+ W.P.(C) 10037/2018 & CM APPL. 39163/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
27.
+ W.P.(C) 10038/2018 & CM APPL. 39165/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
28.
+ W.P.(C) 10040/2018 & CM APPL. 39169/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
29.
+ W.P.(C) 10045/2018 & CM APPL. 39179/2018
SHREYA LIFE SCIENCES PVT. LTD. ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through:
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
30.
+ W.P.(C) 10048/2018 & CM APPL. 39188/2018
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
31.
+ W.P.(C) 10049/2018 & CM APPL. 39190/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
32.
+ W.P.(C) 10053/2018 & CM APPL. 39202/2018
OZONE PHARMACEUTICALS LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
33.
+ W.P.(C) 10102/2018 & CM APPL. 39379/2018
ZUVENTUS HEALTHCARE LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
34.
+ W.P.(C) 10104/2018 & CM APPL. 39411/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
35.
+ W.P.(C) 10105/2018 & CM APPL. 39442/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
36.
+ W.P.(C) 10125/2018 & CM APPL. 39513/2018
ALKEM LABORATORIES LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
37.
+ W.P.(C) 10130/2018 & CM APPL. 39523/2018
M/S BIOLOGICAL E LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
38.
+ W.P.(C) 10131/2018 & CM APPL. 39532/2018
ANGLO-FRENCH DRUGS &
INDUSTRIES LIMITED & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
39.
+ W.P.(C) 10176/2018 & CM APPL. 39652/2018
SAFFRON FORMULATIONS PVT. LTD. ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi and Ms. Ankita Seth,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Prasanta Varma, CGSC with Mr.
Harshit Pandey, Ms. Hiteshi Kakkar,
Advocates for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
40.
+ W.P.(C) 10211/2018 & CM APPL. 39830/2018
WINGS PHARMACEUTICALS PVT LTD & ANR..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
41.
+ W.P.(C) 10223/2018 & CM APPL. 39869/2018
WOCKHARDT LIMITED ..... Petitioner
Through: Ms. Srijata Majumdar, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
42.
+ W.P.(C) 10224/2018 & CM APPL. 39871/2018
HETERO HEALTHCARE LTD. AND ANR. ..... Petitioners
Through:
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Anurag Ahluwali CGSC for UOI.
43.
+ W.P.(C) 10228/2018 & CM APPL. 39887/2018
CIPLA LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
44.
+ W.P.(C) 10243/2018 & CM APPL. 39925/2018
ENTOD PHARMACEUTICALS LIMITED ..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
45.
+ W.P.(C) 10254/2018 & CM APPL. 39961/2018
ELAN PHARMA (INDIA) PRIVATE LIMIED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
46.
+ W.P.(C) 10259/2018
CHINUBHAI PHARMA PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
47.
+ W.P.(C) 10310/2018 & CM APPL. 40189/2018
SYNCHEM LABORATORIES PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
48.
+ W.P.(C) 10318/2018 & CM APPL. 40217/2018
LEBEN LABORATORIES PVT LTD & ANR ..... Petitioners
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
49.
+ W.P.(C) 10356/2018 & CM APPL. 40359/2018
PHARMA SYNTH FORMULATIONS LTD ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Anurag Ahluwali CGSC for UOI.
50.
+ W.P.(C) 10366/2018 & CM APPL. 40394/2018
ANGLO-FRENCH DRUGS & INDUSTRIES LIMITED
& ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
51.
+ W.P.(C) 10419/2018 & CM APPL. 40609/2018
ANTEX PHARMA PRIVATE LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
52.
+ W.P.(C) 10423/2018 & CM APPL. 40615/2018
RUSSIAN REMEDIES (DIVISION OF ANTEX PHARMA
PVT. LTD.) ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
53.
+ W.P.(C) 10434/2018 & CM APPL. 40656/2018
RUSSION REMEDIES (DIVISION OF ANTEX PHARMA
PVT. LTD.) ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
54.
+ W.P.(C) 10443/2018 & CM APPL. 40737/2018
ANTEX PHARMA PRIVATE LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
55.
+ W.P.(C) 10444/2018 & CM APPL. 40739/2018
ANTEX PHARMA PRIVATE LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
56.
+ W.P.(C) 10461/2018 & CM APPL. 40823/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
M/S LEEFORD HEATHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
57.
+ W.P.(C) 10480/2018 & CM APPL. 40884/2018
M/S IND SWIFT LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
58.
+ W.P.(C) 10481/2018 & CM APPL. 40886/2018
IND SWIFT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
59.
+ W.P.(C) 10482/2018 & CM APPL. 40889/2018
IND SWIFT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
60.
+ W.P.(C) 10484/2018 & CM APPL. 40893/2018
M/S IND SWIFT LTD ..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
UNION OF INDIA & ANR ..... Respondents
Through: None.
61.
+ W.P.(C) 10489/2018 & CM APPL. 40901/2018
M/S IND SWIFT LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
62.
+ W.P.(C) 10490/2018 & CM APPL. 40903/2018
M/S IND SWIFT LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
63.
+ W.P.(C) 10491/2018 & CM APPL. 40905/2018
SYNCHEM LABORATORIES PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
64.
+ W.P.(C) 10496/2018 & CM APPL. 40929/2018
IND SWIFT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
65.
+ W.P.(C) 10497/2018 & CM APPL. 40932/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
M/S IND SWIFT LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
66.
+ W.P.(C) 10501/2018 & CM APPL. 40975/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: None.
67.
+ W.P.(C) 10507/2018 & CM APPL. 41018/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
68.
+ W.P.(C) 10509/2018 & CM APPL. 41026/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
69.
+ W.P.(C) 10512/2018 & CM APPL. 41056/2018
SUN PHARMACEUTICALS INDUSTRIES LTD.
AND ANR ..... Petitioners
Through: Mr. Ashish Verma and Mr. Manu
Shekhar Sharma, Advocates.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
70.
+ W.P.(C) 10516/2018 & CM APPL. 41066/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
71.
+ W.P.(C) 10517/2018 & CM APPL. 41069/2018
M/S REXCIN PHARMACEUTICALS PVT. LTD...... Petitioner
Through: Mr. Ashish Verma and Mr. Manu
Shekhar Sharma, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
72.
+ W.P.(C) 10519/2018 & CM APPL. 41076/2018
LEEFORD HEALTHCARE LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
73.
+ W.P.(C) 10520/2018 & CM APPL. 41081/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
74.
+ W.P.(C) 10521/2018 & CM APPL. 41084/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
75.
+ W.P.(C) 10533/2018 & CM APPL. 41105/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
76.
+ W.P.(C) 10581/2018 & CM APPL. 41271/2018
TRIKO PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Vivek Goyal (CGSC) with Mr.
Gokul Sharma, Advocate for UOI.
77.
+ W.P.(C) 10584/2018 & CM APPL. 41277/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Asheesh Jain CGSC with Mr.
Gaurav Kumar and Ms. Ankita Kedia,
Advocates for R-1.
78.
+ W.P.(C) 10681/2018 & CM APPL. 41646/2018
UNIBIOTECH FORMULATION ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
79.
+ W.P.(C) 10682/2018 & CM APPL. 41648/2018
UNIBIOTECH FORMULATION ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
80.
+ W.P.(C) 10687/2018
NECTAR BIOPHARMA PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Dev P. Bhardwaj CGSC with Mr.
Sachin Singh and Mr. Sarthak,
Advocates for UOI.
81.
+ W.P.(C) 10692/2018 & CM APPL. 41666/2018 CM APPL.
54850/2018
NECTAR BIOPHARMA PVT LTD ..... Petitioner
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
82.
+ W.P.(C) 10697/2018 & CM APPL. 41670/2018
UNIBIOTECH FORMULATION ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
83.
+ W.P.(C) 10710/2018 & CM APPL. 41724/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Subhash Tanwar and Mr. Ashish
Choudhary, Advocates for UOI.
84.
+ W.P.(C) 10713/2018 & CM APPL. 41747/2018 CM APPL.
54852/2018
NECTAR BIOPHARMA PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
85.
+ W.P.(C) 10714/2018 & CM APPL. 41751/2018 CM APPL.
54847/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
NECTAR BIOPHARMA PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
86.
+ W.P.(C) 10716/2018 & CM APPL. 41755/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
87.
+ W.P.(C) 10719/2018 & CM APPL. 41763/2018
UNIBIOTECH FORMULATION & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
88.
+ W.P.(C) 10721/2018 & CM APPL. 41772/2018
UNIMARCK PHARMA (INDIA) LTD ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
89.
+ W.P.(C) 10723/2018 & CM APPL. 41776/2018
UNIMARCK PHARMA (INDIA) LTD ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Anil Soni, Advocate for UOI.
90.
+ W.P.(C) 10730/2018 & CM APPL. 41822/2018 CM APPL.
54853/2018
NECTAR BIOPHARMA PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
91.
+ W.P.(C) 10736/2018 & CM APPL. 41838/2018
UNIMARCK PHARMA (INDIA) LTD ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
92.
+ W.P.(C) 10737/2018 & CM APPL. 41841/2018
UNIBIOTECH FORMULATION ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
93.
+ W.P.(C) 10738/2018 & CM APPL. 41845/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
M/S UNIMARCK PHARMA (INDIA) LTD. ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Subhash Tanwar and Mr. Ashish
Choudhary, Advocates for UOI.
94.
+ W.P.(C) 10739/2018 & CM APPL. 41848/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
95.
+ W.P.(C) 10741/2018 & CM APPL. 41854/2018 CM APPL.
54848/2018
NECTAR BIOPHARMA PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
96.
+ W.P.(C) 10744/2018 & CM APPL. 41860/2018
UNIBIOTECH FORMULATION ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
97.
+ W.P.(C) 10745/2018 & CM APPL. 41862/2018 CM APPL.
54846/2018
NECTAR BIOPHARMA PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
98.
+ W.P.(C) 10752/2018 & CM APPL. 41879/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
99.
+ W.P.(C) 10761/2018 & CM APPL. 41985/2018
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Bitika Sharma and Mr. George
Vithayathil, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
100.
+ W.P.(C) 10784/2018 & CM APPL. 42035/2018
TABLETS (INDIA) LIMITED ..... Petitioner
Through: None.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Rajesh Kumar SPC, UOI and Ms.
Ramneet Kaur, Advocate.
101.
+ W.P.(C) 10786/2018 & CM APPL. 42040/2018
M/S RIDLEY LIFE SCIENCE PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
102.
+ W.P.(C) 10790/2018 & CM APPL. 42047/2018
M/S RIDLEY LIFE SCIENCE PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
103.
+ W.P.(C) 10801/2018 & CM APPL. 42089/2018 CM APPL.
39219/2019
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Bitika Sharma and Mr. George
Vithayathil, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
104.
+ W.P.(C) 10805/2018 & CM APPL. 42166/2018
M/S RIDLEY LIFE SCIENCE PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
105.
+ W.P.(C) 10806/2018 & CM APPL. 42168/2018
JUPITER PHARMACEUTICALS LTD AND ANR...... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Rajesh Kumar SPC, UOI and Ms.
Ramneet Kaur, Advocate.
106.
+ W.P.(C) 10812/2018 & CM APPL. 42216/2018 CM APPL.
42218/2018
M/S LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Gigic George, Mr. Dheeraj Singh
and Mr. Angshuman Deka, Advocates
for UOI.
107.
+ W.P.(C) 10815/2018 & CM APPL. 42225/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Asheesh Jain CGSC with Mr.
Gaurav Kumar and Ms. Ankita Kedia,
Advocates for R-1.
108.
+ W.P.(C) 10816/2018 & CM APPL. 42227/2018
M/S LA PRISTINE BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
UNION OF INDIA ..... Respondent
Through: Mr. Asheesh Jain CGSC with Mr.
Gaurav Kumar and Ms. Ankita Kedia,
Advocates for R-1.
109.
+ W.P.(C) 10817/2018 & CM APPL. 42229/2018
M/S RIDLEY LIFE SCIENCE PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
110.
+ W.P.(C) 10818/2018 & CM APPL. 42231/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Asheesh Jain CGSC with Mr.
Gaurav Kumar and Ms. Ankita Kedia,
Advocates for R-1.
111.
+ W.P.(C) 10820/2018 & CM APPL. 42234/2018
EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondents
Through: Mr. Asheesh Jain CGSC with Mr.
Gaurav Kumar and Ms. Ankita Kedia,
Advocates for R-1.
112.
+ W.P.(C) 10822/2018 & CM APPL. 42239/2018
MEDOPHARM AND ANR. ..... Petitioners
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: None.
113.
+ W.P.(C) 10824/2018 & CM APPL. 42244/2018
BESTOCHEM FORMULATION (I) LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
114.
+ W.P.(C) 10827/2018 & CM APPL. 42251/2018
M/S LEEFORD HELALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
115.
+ W.P.(C) 10828/2018 7 CM APPL. 42255/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Asheesh Jain CGSC with Mr.
Gaurav Kumar and Ms. Ankita Kedia,
Advocates for R-1.
116.
+ W.P.(C) 10831/2018 & CM APPL. 42261/2018
M/S RIDLEY LIFE SCIENCE PVT. LTD. ..... Petitioner
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
117.
+ W.P.(C) 10833/2018 & CM APPL. 42263/2018
DOMAGK SMITH LABS PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
118.
+ W.P.(C) 10835/2018 & CM APPL. 42271/2018
M/S RIDLEY LIFE SCIENCE PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
119.
+ W.P.(C) 10836/2018 & CM APPL. 42275/2018
DOMAGK SMITH LABS PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Bharthi Raju SPC and Mr. Rohit
Singh, Advocates.
120.
+ W.P.(C) 10885/2018 & CM APPL. 42473/2018 CM APPL.
39392/2019
M/S MACMILLON PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Ms. Anjana Gosain, Mr. Subhash
Tanwar and Mr. Ashish Choudhary,
Advocates for UOI.
121.
+ W.P.(C) 10888/2018 & CM APPL. 42495/2018 CM APPL.
39398/2019
BESTOCHEM FORMULATION (I) LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
122.
+ W.P.(C) 10894/2018 & CM APPL. 42505/2018
BESTOCHEM FORMULATION (I) LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
123.
+ W.P.(C) 10909/2018 & CM APPL. 42539/2018
M/S JAGDALE INDUSTRIES PVT. LTD
AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
124.
+ W.P.(C) 10915/2018
LUPIN LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
125.
+ W.P.(C) 10934/2018 & CM APPL. 42601/2018
LUPIN LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
126.
+ W.P.(C) 10942/2018 & CM APPL. 42626/2018
LUPIN LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
127.
+ W.P.(C) 10950/2018 & CM APPL. 42674/2018
M/S. SCOTT- EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
128.
+ W.P.(C) 10951/2018 & CM APPL. 42676/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
129.
+ W.P.(C) 10952/2018 & CM APPL. 42678/2018
GUJARAT TERCE LABORATORIES LIMITED..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
130.
+ W.P.(C) 10955/2018 & CM APPL. 42683/2018 CM APPL.
39422/2019
GUJARAT TERCE LABORATORIES LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
131.
+ W.P.(C) 10957/2018 & CM APPL. 42686/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
132.
+ W.P.(C) 10960/2018 & CM APPL. 42692/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
133.
+ W.P.(C) 10967/2018 & CM APPL. 42729/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENRAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
134.
+ W.P.(C) 10969/2018 & CM APPL. 42733/2018
GUJARAT TERCE LABORATORIES LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
135.
+ W.P.(C) 10970/2018 & CM APPL. 42735/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
136.
+ W.P.(C) 10971/2018 & CM APPL. 42737/2018
SCOTT EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
137.
+ W.P.(C) 10972/2018 & CM APPL. 42739/2018
M/S SCOTT-EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
138.
+ W.P.(C) 10974/2018 & CM APPL. 42741/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
139.
+ W.P.(C) 10975/2018 & CM APPL. 42743/2018
M/S SCOTT-EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
140.
+ W.P.(C) 10976/2018 & CM APPL. 42745/2018
GUJARAT TERCE LABORATORIES LIMITED ..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
141.
+ W.P.(C) 10977/2018 & CM APPL. 42747/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
142.
+ W.P.(C) 10978/2018 & CM APPL. 42749/2018
M/S SCOTT-EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
143.
+ W.P.(C) 10979/2018 & CM APPL. 42751/2018
M/S. SCOTT - EDIL PHARMACIA LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
144.
+ W.P.(C) 11007/2018 & CM APPL. 42846/2018
CELSIUS HEALTHCARE PVT LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
145.
+ W.P.(C) 11008/2018 & CM APPL. 42850/2018
MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
146.
+ W.P.(C) 11013/2018 & CM APPL. 42865/2018 CM APPL.
42866/2018
CIPLA LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Subhash Tanwar and Mr. Ashish
Choudhary, Advocates for UOI.
147.
+ W.P.(C) 11021/2018 & CM APPL. 42881/2018
M/S. SRISHTI BIOTEC ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
Ms. Bharthi Raju SPC and Mr. Rohit
Singh, Advocates.
148.
+ W.P.(C) 11026/2018 & CM APPL. 42925/2018
CELSIUS HEALTHCARE PVT LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
149.
+ W.P.(C) 11028/2018 & CM APPL. 42939/2018
LABORATE PHARMACEUTICALS
INDIA LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
150.
+ W.P.(C) 11044/2018 & CM APPL. 42993/2018
SRISHTI BIOTEC ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
151.
+ W.P.(C) 11056/2018 & CM APPL. 43018/2018 CM APPL.
43019/2018
LIFESTAR PHARMA PRIVATE LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
152.
+ W.P.(C) 11058/2018 & CM APPL. 43022/2018 CM APPL.
143023/2018
MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
153.
+ W.P.(C) 11059/2018 & CM APPL. 43025/2018
MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
154.
+ W.P.(C) 11060/2018 & CM APPL. 43028/2018
MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
155.
+ W.P.(C) 11061/2018 & CM APPL. 43031/2018
MACLEODS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
156.
+ W.P.(C) 11062/2018 & CM APPL. 43035/2018
MAGNET LABS PRIVATE LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
157.
+ W.P.(C) 11069/2018 & CM APPL. 43048/2018
MANKIND PHARMA LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
158.
+ W.P.(C) 11070/2018 & CM APPL. 43050/2018
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
159.
+ W.P.(C) 11071/2018 & CM APPL. 43051/2018
M/S. MICRO LABS LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
160.
+ W.P.(C) 11072/2018 & CM APPL. 43055/2018
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
161.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
+ W.P.(C) 11073/2018 & CM APPL. 43057/2018
MAGNET LABS PRIVATE LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
162.
+ W.P.(C) 11074/2018 & CM APPL. 43059/2018
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
163.
+ W.P.(C) 11078/2018 & CM APPL. 43069/2018
LABORATE PHARMACEUTICALS
INDIA LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR. ..... Respondents
Through: None.
164.
+ W.P.(C) 11079/2018 & CM APPL. 43073/2018
MANKIND PHARMA LIMITED & ANR ..... Petitioners
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
165.
+ W.P.(C) 11080/2018 & CM APPL. 43075/2018
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
166.
+ W.P.(C) 11081/2018 & CM APPL. 43077/2018
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Vikram Jetly CGSC with Shreya
Jetly, Advocate.
167.
+ W.P.(C) 11082/2018 & CM APPL. 43079/2018
LIFESTAR PHARMA PRIVATE LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
168.
+ W.P.(C) 11083/2018 & CM APPL. 43081/2018
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
169.
+ W.P.(C) 11093/2018 & CM APPL. 43100/2018
PURO PHARMA LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Manish Mohan CGSC for UOI.
170.
+ W.P.(C) 11094/2018 & CM APPL. 43101/2018
PHARMA SYNTH FORMULATION LTD.
AND ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
171.
+ W.P.(C) 11095/2018 & CM APPL. 43104/2018
PURO PHARMA LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
172.
+ W.P.(C) 11096/2018 & CM APPL. 43106/2018
PHARMA SYNTH FORMULATIONS LTD.
AND ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
173.
+ W.P.(C) 11097/2018 & CM APPL. 43110/2018
NAVIL LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Manish Mohan CGSC for UOI.
174.
+ W.P.(C) 11098/2018 & CM APPL. 43111/2018
CIPLA LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
175.
+ W.P.(C) 11099/2018 & CM APPL. 43114/2018
CIPLA LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
176.
+ W.P.(C) 11100/2018 & CM APPL. 43160/2018 CM APPL.
43354/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
177.
+ W.P.(C) 11105/2018 & CM APPL. 43176/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
178.
+ W.P.(C) 11109/2018 & CM APPL. 43192/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
179.
+ W.P.(C) 11110/2018 & CM APPL. 43197/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
180.
+ W.P.(C) 11112/2018 & CM APPL. 43201/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
181.
+ W.P.(C) 11113/2018 & CM APPL. 43204/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
182.
+ W.P.(C) 11115/2018 & CM APPL. 43207/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
183.
+ W.P.(C) 11116/2018 & CM APPL. 43212/2018
M/S. LEEFORD HEALTHCARE LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
184.
+ W.P.(C) 11128/2018 & CM APPL. 43238/2018
PURO PHARMA LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Manish Mohan CGSC for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
185.
+ W.P.(C) 11129/2018 & CM APPL. 43239/2018
PHARMA SYNTH FORMULATION LTD
& ANR ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondentss
Through: None.
186.
+ W.P.(C) 11130/2018 & CM APPL. 43243/2018
NAVIL LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Manish Mohan CGSC for UOI.
187.
+ W.P.(C) 11131/2018 & CM APPL. 43245/2018
PURO PHARMA LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Manish Mohan CGSC for UOI.
188.
+ W.P.(C) 11133/2018 & CM APPL. 43249/2018
PURO PHARMA LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Manish Mohan CGSC for UOI.
189.
+ W.P.(C) 11174/2018 & CM APPL. 43408/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
FDC LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate
for UOI.
190.
+ W.P.(C) 11175/2018 & CM APPL. 43410/2018
CORAL LABORATORIES LIMITED ..... Petitioner
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
191.
+ W.P.(C) 11176/2018 & CM APPL. 43412/2018
CORAL LABORATORIES LIMITED AND ANR ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
192.
+ W.P.(C) 11177/2018 & CM APPL. 43414/2018
FDC LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
193.
+ W.P.(C) 11179/2018 & CM APPL. 43418/2018
CORAL LABORATORIES LIMITED AND ANR...... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
194.
+ W.P.(C) 11180/2018 & CM APPL. 43420/2018
FDC LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
195.
+ W.P.(C) 11183/2018 & CM APPL. 43426/2018
FDC LIMITED AND ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
196.
+ W.P.(C) 11184/2018 & CM APPL. 43428/2018
CORAL LABORATORIES LIMITED AND ANR...... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
197.
+ W.P.(C) 11260/2018 & CM APPL. 43737/2018
CORONA REMEDIES PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
198.
+ W.P.(C) 11261/2018 & CM APPL. 43739/2018 CM APPL.
51083/2019
CORONA REMEDIES PRIVATE LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Prasanta Varma, SCG with Mr.
Harshit Pandey, Ms. Hiteshi Kakkar,
Advocates for UOI.
199.
+ W.P.(C) 11263/2018 & CM APPL. 43743/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
200.
+ W.P.(C) 11269/2018 & CM APPL. 43768/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
201.
+ W.P.(C) 11272/2018 & CM APPL. 43776/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
202.
+ W.P.(C) 11275/2018 & CM APPL. 43782/2018
CORONA REMEDIES PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
203.
+ W.P.(C) 11276/2018 & CM APPL. 43784/2018
CORONA REMEDIES PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
204.
+ W.P.(C) 11283/2018 & CM APPL. 43806/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GERERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for
UOI.
Ms. Monika Arora, Advocate for
UOI.
205.
+ W.P.(C) 11284/2018 & CM APPL. 43808/2018
VARAV BIONENESIS PVT LTD ..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
206.
+ W.P.(C) 11286/2018 & CM APPL. 43812/2018
TORQUE PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GERERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
207.
+ W.P.(C) 11287/2018 & CM APPL. 43814/2018
SKYMAP PHARMACEUTICALS PVT LTD ..... Petitioner
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for
UOI.
Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
208.
+ W.P.(C) 11288/2018 & CM APPL. 43816/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GERERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Monika Arora, Advocate for
UOI.
209.
+ W.P.(C) 11294/2018 & CM APPL. 43823/2018
TORQUE PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Monika Arora CGSC, Mr. Vivek
Goyal (CGSPC) with Mr. Gokul
Sharma, Advocate for UOI.
210.
+ W.P.(C) 11295/2018 & CM APPL. 43825/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Monika Arora, Advocate for
UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
211.
+ W.P.(C) 11296/2018 & CM APPL. 43833/2018
HORIZON BIOCEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Prasanta Varma, Senior Panel
Counsel with Mr. Harshit Pandey,
Ms. Hiteshi Kakkar, Advocates for
UOI.
Ms. Monika Arora, Advocate for
UOI.
212.
+ W.P.(C) 11298/2018 & CM APPL. 43839/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for UOI.
Ms. Monika Arora, Advocate for
UOI.
213.
+ W.P.(C) 11300/2018 & CM APPL. 43844/2018
VARAV BIOGENESIS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Subhash Tanwar and Mr. Ashish
Choudhary, Advocates for UOI.
214.
+ W.P.(C) 11305/2018 & CM APPL. 43853/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
TORQUE PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
215.
+ W.P.(C) 11306/2018 & CM APPL. 43855/2018
VARAV BIOGENESIS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
216.
+ W.P.(C) 11307/2018 & CM APPL. 43857/2018
VARAV BIOGENESIS PVT LTD ..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
217.
+ W.P.(C) 11308/2018 & CM APPL. 43859/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Monika Arora, Advocate for
UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
218.
+ W.P.(C) 11309/2018 & CM APPL. 43861/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
219.
+ W.P.(C) 11310/2018 & CM APPL. 43863/2018
SKYMAP PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
220.
+ W.P.(C) 11311/2018 & CM APPL. 43865/2018
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for UOI.
221.
+ W.P.(C) 11312/2018 & CM APPL. 43867/2018
VARAV BIOGENESIS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Anjana Gosain, Advocate for
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
UOI.
222.
+ W.P.(C) 11313/2018 & CM APPL. 43869/2018
HORIZON BIOCEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
223.
+ W.P.(C) 11315/2018 & CM APPL. 43873/2018
HORIZON BIOCEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Anurag Ahluwali CGSC for UOI.
224.
+ W.P.(C) 11316/2018 & CM APPL. 43875/2018
VARAV BIOGENESIS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
225.
+ W.P.(C) 11317/2018 & CM APPL. 43877/2018
VARAV BIOGENESIS PVT LTD ..... Petitioner
Through: None.
versus
THE DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
226.
+ W.P.(C) 11318/2018 & CM APPL. 43879/2018
MACMILLON PHARMACEUTICALS LIMITED..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
227.
+ W.P.(C) 11319/2018 & CM APPL. 43881/2018
VARAV BIOGENESISI PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
228.
+ W.P.(C) 11320/2018 & CM APPL. 43883/2018
TORQUE PHARMACEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
229.
+ W.P.(C) 11322/2018 & CM APPL. 43885/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
230.
+ W.P.(C) 11323/2018 & CM APPL. 43887/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
231.
+ W.P.(C) 11324/2018 & CM APPL. 43916/2018 CM APPL.
39402/2019
HORIZON BIOCEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
232.
+ W.P.(C) 11326/2018 & CM APPL. 43920/2018
VARAV BIOGENESIS PVT. LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
233.
+ W.P.(C) 11329/2018 & CM APPL. 43926/2018
VARAV BIOGENESIS PVT LTD ..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
234.
+ W.P.(C) 11330/2018 & CM APPL. 43928/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
235.
+ W.P.(C) 11333/2018 & CM APPL. 43934/2018
VARAV BIOGENESIS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
236.
+ W.P.(C) 11335/2018 & CM APPL. 43937/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
237.
+ W.P.(C) 11336/2018 & CM APPL. 43939/2018
HORIZON BIOCEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for UOI.
238.
+ W.P.(C) 11337/2018 & CM APPL. 43941/2018 CM APPL.
43942/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
239.
+ W.P.(C) 11339/2018 & CM APPL. 43943/2018
VARAV BIOGENESIS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
240.
+ W.P.(C) 11340/2018 & CM APPL. 44024/2018
VARAV BIOGENESIS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
241.
+ W.P.(C) 11341/2018 & CM APPL. 43945/2018
M/S EAST WEST PHARMA ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
242.
+ W.P.(C) 11342/2018 & CM APPL. 43947/2018
EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
243.
+ W.P.(C) 11343/2018 & CM APPL. 43949/2018
TORQUE PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GERERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
244.
+ W.P.(C) 11345/2018 & CM APPL. 43975/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
245.
+ W.P.(C) 11347/2018 & CM APPL. 43978/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
VARAV BIOGENESIS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
246.
+ W.P.(C) 11351/2018 & CM APPL. 43983/2018
M/S MACMILLON PHARMACEUTICALAS
LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
247.
+ W.P.(C) 11355/2018 & CM APPL. 43989/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondents
Through: None.
248.
+ W.P.(C) 11356/2018 & CM APPL. 43995/2018
M/S EAST WEST PHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
249.
+ W.P.(C) 11357/2018 & CM APPL. 44009/2018
M/S MACMILLON PHARMACEUTICALS
LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
250.
+ W.P.(C) 11358/2018 & CM APPL. 44011/2018
SKYMAP PHARMACEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
251.
+ W.P.(C) 11359/2018 & CM APPL. 44013/2018
KOYE PHARMACEUTICALS PRIVATE LIMITED
& ANR ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
252.
+ W.P.(C) 11368/2018 & CM APPL. 44029/2018
M/S WINGS PHARMACEUTICALS PVT LTD
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
AND ANR ..... Petitioners
Through: None.
Versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
Ms. Bharthi Raju SPC and Mr. Rohit
Singh, Advocates.
253.
+ W.P.(C) 11370/2018 & CM APPL. 44033/2018 CM APPL.
9410/2019
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for UOI.
254.
+ W.P.(C) 11371/2018 & CM APPL. 44035/2018
SKYMAP PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
255.
+ W.P.(C) 11372/2018 & CM APPL. 44037/2018 CM APPL.
44039/2018
M/S WINGS PHARMACEUTICALS PVT LTD
AND ANR ..... Petitioners
Through: None.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
UNION OF INDIA AND ANR ..... Respondents
Through: None.
256.
+ W.P.(C) 11373/2018 & CM APPL. 44040/2018
ZEE LABORATORIES LTD. ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
257.
+ W.P.(C) 11374/2018 & CM APPL. 44042/2018
BIOSTRASS THERAPEUTICS INC ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
260.
+ W.P.(C) 11377/2018 & CM APPL. 44048/2018
VARAV BIOGENESIS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
263.
+ W.P.(C) 11380/2018 & CM APPL. 44078/2018
BIOSTRASS THERAPEUTICE INC. ..... Petitioner
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
264.
+ W.P.(C) 11381/2018 & CM APPL. 44054/2018
BIOSTRASS THERAPEUTICS INC. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
265.
+ W.P.(C) 11383/2018 & CM APPL. 44057/2018
TORQUE PHARMACEUTICALS PVT LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
268.
+ W.P.(C) 11387/2018 & CM APPL. 44065/2018 CM APPL.
44066/2018 CM APPL. 39393/2019
HORIZON BIOCEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
270.
+ W.P.(C) 11390/2018 & CM APPL. 44071/2018
BIOSTRASS THERAPEUTICS INC ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
271.
+ W.P.(C) 11391/2018 & CM APPL. 44073/2018
M/S WINGS PHARMACEUTICALS PVT LTD
AND ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: None.
272.
+ W.P.(C) 11400/2018 & CM APPL. 44092/2018
ZEE LABORTORIES LTD ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: None.
273.
+ W.P.(C) 11402/2018 & CM APPL. 44097/2018 CM APPL.
44098/2018
M/S WINGS PHARMACEUTICALS PVT LTD
AND ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
274.
+ W.P.(C) 11403/2018 & CM APPL. 44100/2018
ZEE LABORATORIES LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
275.
+ W.P.(C) 11483/2018 & CM APPL. 44428/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
276.
+ W.P.(C) 11508/2018 & CM APPL. 44476/2018
M/S NULIFE PHARMACEUTICALS ..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
277.
+ W.P.(C) 11868/2018 & CM APPL. 45968/2018
ACRON PHARMACEUTICALS ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
278.
+ W.P.(C) 11510/2018 & CM APPL. 44481/2018
KOYE PHARMACEUTICALS PRIVATE LIMITED
& ANR ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
279.
+ W.P.(C) 11514/2018 & CM APPL. 44489/2018
KOYE PHARMACEUTICALS PRIVATE LIMITED
& ANR ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar and Mr. Karan
Gupta, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla CGSC
with Ms. Sunita Shukla, Advocates
for UOI.
280.
+ W.P.(C) 11522/2018 & CM APPL. 44542/2018
M/S ZEE LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
281.
+ W.P.(C) 11523/2018 & CM APPL. 44544/2018
M/S ZEE LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
282.
+ W.P.(C) 11524/2018 & CM APPL. 44546/2018
ZENLABS ETHICA LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
283.
+ W.P.(C) 11525/2018 & CM APPL. 44548/2018
ENTOD PHARMACEUTICALS LTD (INDIA) ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
284.
+ W.P.(C) 11526/2018 & CM APPL. 44553/2018
M/S ZEE LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
285.
+ W.P.(C) 11527/2018 & CM APPL. 44564/2018
ZEE LABORATORIES LTD ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
286.
+ W.P.(C) 11536/2018 & CM APPL. 44645/2018 CM APPL.
44741/2018 CM APPL. 44846/2018 CM APPL. 44847/2018
DALES LABORATORIES PVT. LTD. AND ANR...... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
287.
+ W.P.(C) 11555/2018 & CM APPL. 44703/2018
CORONA REMDIES PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
288.
+ W.P.(C) 11561/2018 & CM APPL. 44733/2018
ZEE LABORATORIES LTD. AND ANR. ..... Petitioners
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
289.
+ W.P.(C) 11574/2018 & CM APPL. 44784/2018
LANARK LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
290.
+ W.P.(C) 11576/2018 & CM APPL. 44786/2018
ZEE LABORATORIES LTD. AND ANR. ..... Petitioners
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
291.
+ W.P.(C) 11580/2018 & CM APPL. 44796/2018
ZEE LABORATORIES LTD & ANR ..... Petitioners
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
292.
+ W.P.(C) 11587/2018 & CM APPL. 44822/2018
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
TIDAL LABORATORIES PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
293.
+ W.P.(C) 11600/2018
PURO PHARMA LABORATORIES ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
294.
+ W.P.(C) 11601/2018 & CM APPL. 44840/2018
TIDAL LABORATORIES PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
295.
+ W.P.(C) 11602/2018 & CM APPL. 44842/2018
ZENLABS ETHICA & CO ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
296.
+ W.P.(C) 11611/2018
CURETECH SKINCARE ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
297.
+ W.P.(C) 11614/2018 & CM APPL. 44868/2018
ZENLABS ETHICA LTD ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
& ANR ..... Respondents
Through: None.
298.
+ W.P.(C) 11624/2018 & CM APPL. 44885/2018
ENTOD PHARMACEUTICALS LTD.(INDIA) ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
299.
+ W.P.(C) 11666/2018 & CM APPL. 45044/2018
ZEE LABORATORIES LTD. ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
300.
+ W.P.(C) 11691/2018 & CM APPL. 45162/2018
M/S ZEE LABORATORIES ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
301.
+ W.P.(C) 11701/2018 & CM APPL. 45283/2018
ZEE LABORATORIES LTD ..... Petitioner
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Rakesh Kumar CGSC with Sunil
Kumar, Advocate for UOI.
302.
+ W.P.(C) 11730/2018 & CM APPL. 45355/2018
MACMILLON PHARMACEUTICALS LIMITED..... Petitioner
Through: None.
versus
UNION OF INDIA ..... Respondent
Through: None.
303.
+ W.P.(C) 11784/2018 & CM APPL. 45623/2018
LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Vikrant N. Goyal with Ms. Tesu
Gupta and Ms. Ayushi Garg,
Advocates for UOI.
304.
+ W.P.(C) 12105/2018
LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Vikrant N. Goyal with Ms. Tesu
Gupta and Ms. Ayushi Garg,
Advocates for UOI.
Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
305.
+ W.P.(C) 11787/2018 & CM APPL. 45627/2018
ZEE LABORATORIES LTD & ANR ..... Petitioners
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
306.
+ W.P.(C) 11813/2018 & CM APPL. 45780/2018
LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Vikrant N. Goyal with Ms. Tesu
Gupta and Ms. Ayushi Garg,
Advocates for UOI.
307.
+ W.P.(C) 11833/2018 & CM APPL. 45829/2018
LARK LABORATORIES INDIA LTD & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Vikrant N. Goyal with Ms. Tesu
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Gupta and Ms. Ayushi Garg,
Advocates for UOI.
308.
+ W.P.(C) 11842/2018 & CM APPL. 45852/2018
LARK LABORATORIES (INDIA) LTD & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
309.
+ W.P.(C) 11869/2018 & CM APPL. 45970/2018
ACRON PHARMACEUTICALS ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
310.
+ W.P.(C) 11894/2018 & CM APPL. 46091/2018
ACRON PHARMACEUTICALS ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
311.
+ W.P.(C) 11951/2018 & CM APPL. 46326/2018
CELEBRITY BIOPHARMA LIMITED THROUG ITS
AUTHORIZED REPRESENATIVE ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
312.
+ W.P.(C) 11958/2018 & CM APPL. 46363/2018
M/S HAB PHARMACEUTICALS AND
RESEARCH LTD. ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
313.
+ W.P.(C) 11970/2018 & CM APPL. 46385/2018
CELEBRITY BIOPHARMA LIMITED THROUG ITS
AUTHORIZED REPRESENTATIVE ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
314.
+ W.P.(C) 11993/2018 & CM APPL. 46450/2018
PRO LABORATORIES PVT LTD & ANR ..... Petitioners
Through: Mr. Siddharth Bambha and Mr. Rohit
Bohra, Advocates.
versus
UNION OF INIDA & ANR ..... Respondents
Through: Mr. Subhash Tanwar and Mr. Ashish
Choudhary, Advocates for UOI.
315.
+ W.P.(C) 11999/2018 & CM APPL. 46501/2018
M/S HAB PHARMACEUTICALS AND
RESEARCH LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Ms. Nidhi Raman CGSC and Mr.
Zubin singsh, Advocate for R-1/UOI.
316.
+ W.P.(C) 12006/2018 & CM APPL. 46524/2018
CELEBRITY BIOPHARMA LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
317.
+ W.P.(C) 12147/2018 & CM APPL. 47163/2018
ACRON PHARMACEUTICALS ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
318.
+ W.P.(C) 12150/2018 & CM APPL. 47167/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
319.
+ W.P.(C) 12154/2018 & CM APPL. 47176/2018
ACRON PHARMACEUTICALS ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Gokul Sharma, Advocate for UOI.
320.
+ W.P.(C) 12157/2018 & CM APPL. 47181/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
321.
+ W.P.(C) 12158/2018 & CM APPL. 47183/2018
SMAYAN HEALTHCARE PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
322.
+ W.P.(C) 12174/2018 & CM APPL. 47223/2018
BENNET PHARMACEUTICALS LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: none.
323.
+ W.P.(C) 12182/2018 & CM APPL. 47240/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
324.
+ W.P.(C) 12187/2018 & CM APPL. 47289/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
325.
+ W.P.(C) 12191/2018 & CM APPL. 47296/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
326.
+ W.P.(C) 12193/2018 & CM APPL. 47302/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
327.
+ W.P.(C) 12215/2018 & CM APPL. 47360/2018
LINCOLN PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr. Siddharth Bawa, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
328.
+ W.P.(C) 12480/2018 & CM APPL. 48424/2018
DAKSH PHARMACEUTICALS PVT. LTD. ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
329.
+ W.P.(C) 12537/2018 & CM APPL. 48655/2018
ALIVE HEALTHCARE ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
330.
+ W.P.(C) 12565/2018 & CM APPL. 48891/2018
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Bitika Sharma and Mr. George
Vithayathil, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Gigic George, Mr. Dheeraj Singh
and Mr. Angshuman Deka, Advocates
for UOI.
Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
331.
+ W.P.(C) 12573/2018 & CM APPL. 48914/2018
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms. Bitika Sharma and Mr. George
Vithayathil, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
332.
+ W.P.(C) 12574/2018 & CM APPL. 48917/2018
CIPLA LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
333.
+ W.P.(C) 12912/2018
M/S ALIVE HEALTHCARE ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Dev P. Bhardwaj, Ms. Anubha
Bhardwaj, Mr. Sachin Singh and Mr.
Sarthak Anand, Advocates for UOI.
334.
+ W.P.(C) 13072/2018 & CM APPL. 50794/2018
DAKSH PHARMACEUTICALS PVT. LTD. ..... Petitioner
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
335.
+ W.P.(C) 13085/2018 & CM APPL. 50838/2018
DAKSH PHARMACEUTICALS PVT. LTD. ..... Petitioner
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Through: None.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
336.
+ W.P.(C) 13331/2018 & CM APPL. 51883/2018
MED MANOR ORGANICS PVT. LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: None.
337.
+ W.P.(C) 13469/2018 & CM APPL. 52421/2018
LIFECARE FORMULATIONS PVT. LTD.
AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
338.
+ W.P.(C) 88/2019 & CM APPL. 483/2019
MED MANOR ORGANICS PVT. LIMITED ..... Petitioner
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA
AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul CGSC, Mr. Kamal
Signature Not Verified
Digitally Signed
By:KOMAL DHAWAN
Signing Date:06.03.2023
17:14:33
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
339.
+ W.P.(C) 714/2019 & CM APPL. 3140/2019
AUSTRO LABS LIMITED ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia CGSC for
UOI.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 01.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
List on 09.03.2023 before another Bench, subject to orders of the Hon‟ble Chief Justice.
GAURANG KANTH, J MARCH 01, 2023 MS Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:06.03.2023 17:14:33