Madhya Pradesh High Court
Sanajy Kumar Soni vs Shri Anupam Rjan Principal Secretary on 5 May, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 654 of 2022
(SANAJY KUMAR SONI AND OTHERS Vs SHRI ANUPAM RJAN PRINCIPAL SECRETARY AND OTHERS)
Dated : 05-05-2022
Shri Satya Prakash Mishra - Advocate for the petitioners.
Issue notice to respondents.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE Nitesh Digitally signed by NITESH PANDEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=JUDICIAL, pseudonym=86489bc20a6a406d98306b23025621ce, postalCode=482001, st=MADHYA PRADESH, serialNumber=d3c43878e5123dcce8275e09def7b0ce2222e9c91b1174c5e2ab8b19437 c9ae5, cn=NITESH PANDEY Date: 2022.05.06 17:26:54 +05'30' Adobe Reader version: 11.0.8