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Madhya Pradesh High Court

Sanajy Kumar Soni vs Shri Anupam Rjan Principal Secretary on 5 May, 2022

Author: Chief Justice

Bench: Chief Justice

                                                                                1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                           CONC No. 654 of 2022
        (SANAJY KUMAR SONI AND OTHERS Vs SHRI ANUPAM RJAN PRINCIPAL SECRETARY AND OTHERS)

   Dated : 05-05-2022
                           Shri Satya Prakash Mishra - Advocate for the petitioners.

                           Issue notice to respondents.

(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE Nitesh Digitally signed by NITESH PANDEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=JUDICIAL, pseudonym=86489bc20a6a406d98306b23025621ce, postalCode=482001, st=MADHYA PRADESH, serialNumber=d3c43878e5123dcce8275e09def7b0ce2222e9c91b1174c5e2ab8b19437 c9ae5, cn=NITESH PANDEY Date: 2022.05.06 17:26:54 +05'30' Adobe Reader version: 11.0.8