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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(iii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(iii)A return in Form C-3 for sale of surplus electricity and tax chargeable thereon by captive generating plant.