Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 6 in The Jammu and Kashmir Special Security Group Act, 2000 6. Liability of service in any part of the State and elsewhere Every member of the Group shall be liable to serve in any part of the State of Jammu and Kashmir or in any part of India.
