Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Telangana - Subsection Section 76(b) in Telangana Panchayat Raj Act, 2018 (b)deposit any offensive or deleterious matter in the bed of any place set apart as aforesaid when such bed is dry; or
