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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(7)Stairs giving access to transport vessels shall be equipped with wooden or rubber fenders so that the gap of more than 30 centimetres is maintained between the side of the steps and side of the vessel.