Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Uttarakhand - Subsection Section 43(c) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 (c)every person who, immediately before the said date was a sirdar referred to in clause (a) of Section 36;
