Delhi High Court - Orders
Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 24 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~6 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 199/2013
MANAGEMENT OF ASHOK HOTEL (ITDC) .....Appellant
Through: Mr. Ravi Sikri, Senior
Advocate with Ms. Sumitra
Chaudhary, Mr. Deepak Yadav,
Ms. Kanak G. and Mr. Nishant
Goyal, Advs.
versus
THEIR WORKMEN & ANR. .....Respondents
Through: Mr. Barun Kumar Sinha, Ms.
Pratibha Sinha and Mr. Sneh
Vardhan, Advocates.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 24.01.2025
REVIEW PET. 477/2024 (O.D. 12-11-2024) & CM
APPL.73255/2024 (Ex.)
Since the Court was in the midst of hearing a part heard batch, this matter could not be taken up for hearing today.
Consequently, let these applications be called again on 21.02.2025.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
JANAURY 24,2025/DR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2025 at 01:06:14