Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Chattisgarh - Subsection Section 40(v) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (v)the terms and conditions subject to which the Registrar may be appointed and his powers, functions and duties;
