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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(2)(e) in Telangana Jagirdars Debt Settlement Act, 1952

(e)the manner of determining the value of property and other assets under sub-section (1) and the manner of calculating the market value of the lands under sub-section (4) of section 33;