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State of Madhya Pradesh - Section

Section 9 in The M.P. General Clauses Act, 1957

9. Measurement of distances.

- In the measurement of any distance for the purpose of any Madhya Pradesh Act that distance shall, unless a different intention appears, be measured in a straight line on a horizontal plane.[Repeal and Expiration of Enactments] [Substituted by Section 3 of M.P. Act No. 6 of 1960.]