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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(3)[ The documents and all other related registers pertaining to registration of any instrument through CORD software, shall be preserved in CD or in any electronic device.] [Sub-rule (3). ins by clause (9) of the Notification No. 1614-F.T., dated 5.10.2010, w.e.f. 5.10.2010.]