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[Cites 0, Cited by 2] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(2)The functions of the Panchayats at the district level shall be—
(a)to finalise and approve blockwise shelf of projects to be taken up under a programme under the Scheme;
(b)to supervise and monitor the projects taken up at the Block level and district level; and
(c)to carry out such other functions as may be assigned to it by the State Council, from time to time.