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Supreme Court - Daily Orders

Commnr.,Central Excise & ... vs M/S. Amline Textiles Ltd. . on 20 March, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.117                              COURT NO.13              SECTION III

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).    1706-1708/2004

     COMMNR.,CENTRAL EXCISE & CUSTOMS,DAMAN                           Appellant(s)

                                                    VERSUS

     M/S. AMLINE TEXTILES LTD. & ORS.                                 Respondent(s)

     (with appln. (s) for stay and office report)

     WITH
     C.A. No. 1830/2004
     (With Office Report)
      C.A. No. 2709/2004
     (With Office Report)


     Date : 20/03/2015 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                  Mr.   P.K.Mullick,Adv.
                                       Ms.   Nisha Bagchi,Adv.
                                       Mr.   Nakul Mohta,Adv.
                                       Mr.   B. Krishna Prasad,Adv.

     For Respondent(s)                 Mr.   Alok Yadav,Adv.
                                       Mr.   Udit Jain,Adv.
                                       Mr.   Ranjit Raut,Adv.
                                       Ms.   Bina Gupta,Adv.

                                       M/s. V.Lakshmikumaran,M. P. Devanath,
                                       Vivek Sharma,L.Charanaya,Aditya
                                       Bhatacharya, Prashanth S.Shivadass and
                                       R.Ramachandran, Hemant Bajaj, Anandh K.
                                       and Mr. Rajesh Kumar,Advs.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 23.3.2015.

Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.03.23 17:13:02 IST Reason:

(SUMAN WADHWA) (SUMAN JAIN) AR-cum-PS COURT MASTER