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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(1) in Manipur Coaching Institute (Control and Regulation) Act, 2017

(1)Registration certificate in the prescribed form shall be given within thirty days of application, by the Registering. Authority after examination on the basis of conditions of registration under section 3. In case of rejection of application submitted for registration certificate, copy of the order with reasons to that effect shall be given to the applicant.