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State of Jharkhand - Section

Section 101 in Bihar Education Code, 1961

101. Inspection and supervision duties of the Deputy Inspectress.

- The Deputy Inspectress of Schools should inspect each Girls' Middle school in her charge at least twice a year and each Girls' Primary school at least once in two years. In addition, she should inspect as many other categories of primary schools, special and indigenous schools as she conveniently can. She should also take interest in the supervision of various women's programme run by other departments of Government. A copy of her inspection notes should be submitted to the District Inspectress of Schools.Note. - The Deputy Inspectress of Schools may count as a day spent on tour any day during which she visits two schools within five miles of her headquarters provided that neither school has received more than one visit from her earlier in that financial year.