Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iv)He shall be responsible for the proper execution of all orders passed by the Market Committee.