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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(xve) in Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 2011

(xve)‘Spot Trading’ means trade in notified agricultural produce between seller and buyer, by an exchange, using an electronic platform;