Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 9 in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 9. Particulars to be contained in the licence, permit and teer (thoh team) tickets. - The State Government may by rules specify the particulars to be contained in the licence, permit and teer (thoh team) tickets.
