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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(j) in Himachal Pradesh Para-Veterinary Council Act, 2010

(j)"recognized Para-veterinary qualifications" means a degree, diploma or certificate in any Para-veterinary qualifications, granted by any University established bylaw or any other institution recognized by the State Government in this behalf;