Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act] State of Odisha - Subsection Section 97(1)(b) in The Orissa Municipal Corporation Act, 2003 (b)shout, or otherwise act in disorderly manner within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof;