Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Ashok Kumar Parashar vs Ministry Of Information And ... on 23 November, 2010

                       In the Central Information Commission 
                                                    at
                                             New Delhi

                                                                          File No: CIC/AD/C/2010/000992


Date (s) of Hearing:  November 23, 2010

Date of Decision     :  November 23, 2010

Applicant was not present during the hearing



Parties:

           Applicant

           1.     Dr. Ashok Kumar Parashar
                  A­11, Vidyut Nagar
                  Near the Bungalow of Janardan Singh
                  Ajmer Road
                  Jaipur



           Respondent(s)



           1.     Prasar Bharati
                  O/o the Station Director
                  All India Radio
                  Jaipur



                  Represented by:   Shri Ramawatar Meena (rep. the PIO)

                                             Shri S.K.Vyas (A/O)


Information Commissioner            :   Mrs. Annapurna Dixit
___________________________________________________________________


                                             Decision Notice
      The Commission directs the PIO to provide an affidavit to the Commission with a copy to the Complainant 

     affirming the fact that neither the  attendance register nor the absentee statement is available with the Public 

     Authority and giving reasons for their non­availability.




                             In the Central Information Commission 
                                                                  at
                                                          New Delhi

                                                                                             File No: CIC/AD/C/2010/000992




     Background

1. The   RTI   application   dated   7.5.10  was   filed   by   the  Applicant   with  the   PIO,  AIR,   Jaipur   seeking  information against 3 points including copy of the attendance register and pay bills and absentee  statement of Mr. S.K. Vyas for the period 5.5.08 to 30.4.10 when he was working as Administrative  Officer.   The PIO replied on 24.5.10 providing point wise information.  Not satisfied with this reply the  Applicant  filed a complaint with the Commission on 23.6.10 seeking details of the attendance and the  absentee statement .

Decision   

2. During the hearing the Respondent submitted that no attendance register of any Gazetted Officer  is maintained in any AIR or Doordarshan office.    . As   for information against point 3, according to the  Respondent absentee statement is prepared only when the official is absent for a long period of time or is on a  deputation and  substituted by another   officer,  as per rule No.67 of Central Government Account (Receipt &  Payment) Rules 1983.  The Respondent  further added that Mr. Vyas had never gone on any long leave and  hence there is no absentee statement   against his name.   After hearing the Respondent, the Commission  directs the PIO to provide an affidavit to the Commission with a copy to the Complainant affirming the fact that  neither the   attendance register nor the absentee statement is available with the Public Authority and giving  reasons for their non­availability. The affidavit  should reach the Commission by 25th December, 2010.  

3. The Complaint is accordingly disposed of.

 (Annapurna Dixit) Information Commissioner Authenticated true copy  (G.Subramanian) Deputy Registrar Cc:

1. Dr. Ashok Kumar Parashar A­11, Vidyut Nagar Near the Bungalow of Janardan Singh Ajmer Road Jaipur
2. The Public Information Officer Prasar Bharati O/o the Station Director All India Radio Jaipur
3. Officer Incharge, NIC