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State of Jammu-Kashmir - Section

Section 84 in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

84. When foreign States may sue.

- The British Government and its subjects and a Foreign State in alliance with [Government of India] [Substituted by A.L.O. Svt. 2008.] and its subjects shall be entitled to sue in a State Court.