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[Cites 0, Cited by 0] [Section 19C(3)] [Section 19C] [Entire Act]

Union of India - Subsection

Section 19C(3)(a) in THE FINANCE ACT, 2021

(a)the Audit Committees shall lay down thecriteria for granting omnibus approval in line with the policy referred to in sub section (2) of section 4Cincluding in respect of transactions which are repetitive in nature;