Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(4) in The Bengal Mohammadan Marriages and Divorces Registration Act, 1876 (4)by the Mohammadan Registrar;if the entry be a divorce other than the kind known as a khula in a register in the Form B contained in the Schedule to this Act,-
