Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 74(2)] [Section 74] [Entire Act] Union of India - Subsection Section 74(2)(x) in The Motor Vehicles Act, 1988 (x)that the conditions of permit shall not be departed from save with the approval of the Regional Transport Authority;