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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1)(a) in Gujarat Panchayats (Amendment) Act, 1962

(a)in clause (iii) after the words "within the taluka" the words "or the area of operation of which includes the whole or a part of the area of the taluka" shall be inserted;