Calcutta High Court (Appellete Side)
Akd vs Dr. Anupam Hazra & Ors on 10 December, 2018
1 09 10.12.18
M.A.T. 641 of 2018 Ct. No. 02 Visva Bharati akd Vs. Dr. Anupam Hazra & Ors.
Re: CAN 4650 of 2018 With M.A.T. 901 of 2018 Dr. Anupam Hazra Vs. Union of India & Ors.
Re: CAN 6268 of 2018 CAN 6269 of 2018 Mr. Soumya Majumder.
... for the appellant in MAT 641 of 2018.
It is submitted on behalf of the University that the erstwhile learned Advocate unfortunately expired a week ago and he has been engaged recently. He prays some time to collate all the relevant document. In view of the above, let the matter appear two weeks after the reopening of this Court following Christmas vacation.
(SUBHASIS DASGUPTA, J.) (HARISH TANDON, J.) 2