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Bombay High Court

Maharashtra Zilla Parishad Registered ... vs The State Of Maharashtra And Others on 4 February, 2020

Author: Shrikant D. Kulkarni

Bench: S. V. Gangapurwala, Shrikant D. Kulkarni

                                     1              135-WP12190-2019.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                         WRIT PETITION NO. 12190 OF 2019

 Maharashtra Zilla Parishad Registered
 Veterinary Graduate Association
 Through its Vice-President                                      .. Petitioner

          Versus

 The State of Maharashtra and others                             .. Respondents

 Mr. S. S. Thombre, Advocate for the Petitioner.
 Mr. S. B. Yawalkar, Addl. G. P. for Respondent Nos. 1 and 2.

                               CORAM :   S. V. GANGAPURWALA &
                                         SHRIKANT D. KULKARNI, JJ.

DATED : 04th FEBRUARY, 2020. PER COURT:-

. The learned Addl. G. P. seeks time. Stand over to 17.03.2020 as a last chance.

2. If affidavit is not filed by the next date, we would impose cost of Rs. 10,000/- (Rupees Ten Thousand only) on the respondents.





 ( SHRIKANT D. KULKARNI )                       ( S. V. GANGAPURWALA )
        JUDGE                                             JUDGE



 P.S.B.



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