Bombay High Court
Maharashtra Zilla Parishad Registered ... vs The State Of Maharashtra And Others on 4 February, 2020
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
1 135-WP12190-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 12190 OF 2019
Maharashtra Zilla Parishad Registered
Veterinary Graduate Association
Through its Vice-President .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Mr. S. S. Thombre, Advocate for the Petitioner.
Mr. S. B. Yawalkar, Addl. G. P. for Respondent Nos. 1 and 2.
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATED : 04th FEBRUARY, 2020. PER COURT:-
. The learned Addl. G. P. seeks time. Stand over to 17.03.2020 as a last chance.
2. If affidavit is not filed by the next date, we would impose cost of Rs. 10,000/- (Rupees Ten Thousand only) on the respondents.
( SHRIKANT D. KULKARNI ) ( S. V. GANGAPURWALA )
JUDGE JUDGE
P.S.B.
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