Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Rajasthan - Subsection Section 46(2) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (2)No Ordinances concerning the academic matter shall be made by the Board unless a draft thereof has been proposed by the Academic Council.
