Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Jharkhand - Subsection Section 18(2)(a) in Bihar Factories Rules, 1950 (a)increase the openings in the walls or in the roof to an aggregate area equal to 75 per cent of the area found by the applicable formula in Appendix I or to such less extent as he deems reasonable in the circumstances, or