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Calcutta High Court (Appellete Side)

M/S. Messenger Courier & Cargo Private ... vs Uma Forzing Works (P) Ltd. And Others on 30 July, 2019

1 S/l.

26. Bpg.

July 30, 2019 In the High Court at Calcutta Civil Revisional Jurisdiction C.O. No.1753 of 2019 With C.A.N. 6180 of 2019 M/s. Messenger Courier & Cargo Private Limited Versus Uma Forzing Works (P) Ltd. and others Mr. Sabyasachi Chowdhury, Mr. Sayantan Bose.

Ms. A. Banerjee.

...for the petitioner.

The petitioner shall serve copies of CAN 6180 of 2019 on the opposite parties and/or the learned advocates appearing for the opposite parties in the court below, indicating that the matter will appear under the same heading on August 20, 2019, when the petitioner shall file an affidavit of service.

(Sabyasachi Bhattacharyya, J. )